Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
STATE BANK OF INDIA SMECCC-SAR HOWRAH,HOWRAH vs I.T.O., WARD - 2(1), KOLKATA
ITA 1025/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
DCIT, CENTRAL CIRCLE- 2(4), CHENNAI vs ECO PROTECTION ENGINEERS PRIVATE LIMITED, CHENNAI
ITA 597/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
RAMESH,TUTICORIN vs ITO WARD 2, TUTICORIN
ITA 508/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
NARAYANASWAMY IYER VENGHATAKRISHNAN,CHENNAI vs ITO NON CORP WARD 19(6), CHENNAI
ITA 396/CHNY/2026[2010-11]Status: DisposedITAT ChennaiAY 2010-11
BABU NIZAM,SALEM vs INCOME TAX OFFICER / WARD 1(1), SALEM
ITA 3888/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
SELVAM,TIRUNELVELI vs ITO CIRCLE 1, TIRUNELVELI, TIRUNELVELI
ITA 377/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SELVAM,TIRUNELVELI vs ITO CIRCLE 1, TIRUNELVELI, TIRUNELVELI
ITA 376/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SHRI SOHAN RAJ KHANTED,CHENNAI vs DCIT NON CORP CRICLE- 4(1), CHENNAI
ITA 373/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SELVARAJ AMIRTHARAJ,CHENNAI vs ITO, CORP WARD 5(4), CHENNAI
ITA 372/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
BAKTHAVATCHALAM,ALANDHUR vs ADDITIONAL/JOINT COMISSIONER OF INCOME TAX (APPEALS), CHENNAI
ITA 2888/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SHREE DIYAWAT PATTI JAIN PRAVASI SANGH TRUST,CHENNAI vs ITO, EXEMPTIONS WARD-2, CHENNAI
ITA 2876/CHNY/2026[-]Status: DisposedITAT Chennai
SRI PERIYA MARIAMMAN SEVA TRUST,SRIVILLIPUTHUR vs CIT(EXEMPTION), CHENNAI
ITA 2864/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2.4, CHENNAI vs KEYEM INFRA PROJECT PVT. LTD., CHENNAI
ITA 2056/CHNY/2026[2024-25]Status: DisposedITAT ChennaiAY 2024-25
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs KEYEM INFRA PROJECT PVT. LTD., CHENNAI
ITA 2055/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
NARAYANAN KAVITHA,CHENNAI vs ITO, NCW-9(1), CHENNAI
ITA 1983/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
FC2743 MELKUMARAMANGALAM PACCS LTD.,CUDDALORE vs ITO, WARD-4, CUDDALORE
ITA 1975/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2.4, CHENNAI vs SOMU SARVAI RAMACHANDRAN, CHENNAI
ITA 1855/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), CHENNAI vs SOMU SARVAI RAMACHANDRAN, CHENNAI
ITA 1850/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), CHENNAI vs SOMU SARVAI RAMACHANDRAN, CHENNAI
ITA 1849/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
VASANTHAN SATISH KUMAR,SIVAKASI vs ITO, WARD-4, VIRUDHUNAGAR
ITA 1025/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
PERFINT HEALTHCARE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER CORPORATE WARD 5(1), CHENNAI
ITA 1018/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
PERFINT HEALTHCARE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER CORPORATE WARD 5(1), CHENNAI
ITA 1016/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
PERFINT HEALTHCARE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER CORPORATE WARD 5(1), CHENNAI
ITA 1014/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
PERFINT HEALTHCARE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER CORPORATE WARD 5(1), CHENNAI
ITA 1013/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SRI HANUMAGIRI SOUHARDA CREDIT CO-OPERATIVE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD 3(2)(1), BENGALURU
ITA 2851/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
YASHASWINI MAHILA SOUHARDA CREDIT COOPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER - WARD6(2)(1), BMTC BUILDING, KORAMANGALA, BENGALURU
ITA 2555/BANG/2026[2022-2023]Status: DisposedITAT BangaloreAY 2022-2023
UJWALA RURAL DEVELOPMENT SERVICE SOCIETY,BIJAPUR vs ITO, EXEMPTION WARD 1, KALBURGI
ITA 1034/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
NEERU BIRLA,NEW DELHI vs INCOME TAX OFFICER, WARD 45(1), DELHI, NEW DELHI
ITA 916/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
VINOD KUMAR,DELHI vs DCIT CC-05, DELHI
ITA 847/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ANSAL HOUSING LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 6795/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
