Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
GIRIDHARIS CONSTRUCTIONS INDIA PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 2089/HYD/2026[2017-18]Status: DisposedITAT HyderabadAY 2017-18
GIRIDHARIS CONSTRUCTIONS INDIA PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 2088/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
GIRIDHARIS CONSTRUCTIONS INDIA PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 2087/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
GIRIDHARIS CONSTRUCTIONS INDIA PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 2086/HYD/2026[2014-15]Status: DisposedITAT HyderabadAY 2014-15
PRAGATHI EDUCATION SOCIETY,SECUNDERABAD vs ITO EXEMPTIONS, WARD 1(3), HYDERABAD
ITA 2050/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
SRI VIJAYADURGA EDUCATIONAL SOCIETY,KURNOOL vs INCOME TAX OFFICER (EXEMPTIONS), TIRUPATI
ITA 2006/HYD/2026[2021-22]Status: DisposedITAT HyderabadAY 2021-22
DAKSHIN INFRASTRUCTURES PVT LTD,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 169/HYD/2026[2020-21]Status: DisposedITAT HyderabadAY 2020-21
JAGDISHWAR DARGA,HYDERABAD vs ITO, WARD - 7(1), HYDERABAD
ITA 1682/HYD/2026[2017-18]Status: DisposedITAT HyderabadAY 2017-18
PATTABHI RAMAYYA AYYAGARI,HYDERABAD vs INCOME TAX OFFICER, WARD 11(1), HYDERABAD, HYDERABAD
ITA 1680/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
BALAJI KOTHA,HYDERABAD vs ITO, WARD- 7(1), HYDERABAD
ITA 1035/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
PRIME SOURCE WORLD WIDE PRIVATE LIMITED,HYDERABAD vs ITO, WARD - 16(1), HYDERABAD
ITA 1016/HYD/2026[2024-25]Status: DisposedITAT HyderabadAY 2024-25
PITCHI VEERAIAH CHOWDARY YADLAPALLI,PRAKASAM vs ITO, WARD-1, ONGOLE
ITA 1000/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
INCOR INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(3), HYDERABAD
ITA 608/HYD/2025[2012-13]Status: DisposedITAT HyderabadAY 2012-13
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs SHANKAR CONSTRUCTIONS, KURNOOL
ITA 2383/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs SHANKAR CONSTRUCTIONS AND DEVELOPERS, KURNOOL
ITA 2382/HYD/2025[2021-22]Status: DisposedITAT HyderabadAY 2021-22
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs SHANKAR CONSTRUCTIONS AND DEVELOPERS, KURNOOL
ITA 2381/HYD/2025[2020-21]Status: DisposedITAT HyderabadAY 2020-21
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs SHANKAR CONSTRUCTIONS AND DEVELOPERS, KURNOOL
ITA 2380/HYD/2025[2019-20]Status: DisposedITAT HyderabadAY 2019-20
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs SHANKAR CONSTRUCTIONS, KURNOOL
ITA 2379/HYD/2025[2019-20]Status: DisposedITAT HyderabadAY 2019-20
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs SRI SIVA SAI GREEN HILLS, KURNOOL
ITA 2378/HYD/2025[2021-22]Status: DisposedITAT HyderabadAY 2021-22
ACIT, CENTRAL CIRCLE-2(3), HYDERABAD vs SRI SIVA SAI GREEN HILLS, KURNOOL
ITA 2377/HYD/2025[2019-20]Status: DisposedITAT HyderabadAY 2019-20
DCIT, CENTRAL CIRCLE-1(1), HYDERABAD vs GIRIDHARI CONSTRUCTIONS INDIA PRIVATE LIMITED, HYDERABAD
ITA 2329/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
DCIT, CENTRAL CIRCLE-1(1), HYDERABAD vs GIRIDHARI CONSTRUCTIONS INDIA PRIVATE LIMITED, HYDERABAD
ITA 2328/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
SANZYME PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD
ITA 1847/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
THE AP MAHESH COOP URBAN BANK,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
ITA 1331/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
STATE BANK OF INDIA, COMMERCIAL BRANCH,KOLKATA vs INCOME TAX TDS CIRCLE 3(1), KOLKATA
ITA 47/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
STATE BANK OF INDIA, KOLKATA MAIN BRANCH,KOLKATA vs INCOME TAX TDS CIRCLE 3(1), KOLKATA
ITA 46/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
PUSHPA BITAN FRIENDSHIP SOCIETY,KOLKATA vs ITO, WARD 1(4), EXEMPTION, KOLKATA, KOLKATA
ITA 2454/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
BABI SAHA SHA,JALPAIGURI vs DCIT, CIRCLE 1(2), JALPAIGURI, JALPAIGURI
ITA 2448/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
AROHAN TRUST,BORPARA vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA
ITA 2433/KOL/2026[2027-28]Status: DisposedITAT KolkataAY 2027-28
AROHAN TRUST,BORPARA vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA
ITA 2432/KOL/2026[2027-28]Status: DisposedITAT KolkataAY 2027-28