Recent Judgments

Latest ITAT tax tribunal orders across all benches.(363,016 total)

UP BONES MILLS PVT LTD,NEW DELHI vs DCIT CIRCLE-18(1), NEW DELHI

ITA 6234/DEL/2019[2015-16]Status: DisposedITAT DelhiAY 2015-16
18/9/2026

UP BONES MILLS PVT LTD,NEW DELHI vs DCIT CIRCLE-18(1), NEW DELHI

ITA 6185/DEL/2019[2014-15]Status: DisposedITAT DelhiAY 2014-15
18/9/2026

UP BONES MILLS PVT LTD,NEW DELHI vs DCIT CIRCLE-18(1), NEW DELHI

ITA 4355/DEL/2019[2011-12]Status: DisposedITAT DelhiAY 2011-12
18/9/2026

DCIT, CIRLCE-7(1), NEW DELHI, INCOME TAX DEPARTMENT vs DSC LIMITED, DELHI

ITA 2487/DEL/2023[2013]Status: DisposedITAT Delhi

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

18/9/2026

PR. COMMISSIONER OF INCOME TAX, AJMER vs M/S BHILWARA URBAN CO-OPERATIVE BANK LTD

ITA/57/2017ITAT Rajasthan

SANJAY K. AGRAWAL, VINIT KUMAR MATHUR

17/9/2026

PR. COMMISSIONER OF INCOME TAX vs KALAWATI DEVI

ITA/37/2026ITAT Rajasthan

SANJAY K. AGRAWAL, VINIT KUMAR MATHUR

17/9/2026

PR. COMMISSIONER OF INCOME TAX vs VINESH KUMAR BALAR

ITA/36/2026ITAT Rajasthan

SANJAY K. AGRAWAL, VINIT KUMAR MATHUR

17/9/2026

PR. COMMISSIONER OF INCOME TAX vs PRAVEEN BALAR

ITA/34/2026ITAT Rajasthan

SANJAY K. AGRAWAL, VINIT KUMAR MATHUR

17/9/2026

LRS OF LATE SHRI LOKNATH ARORA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)

CW/17811/2026ITAT Rajasthan
17/9/2026

UMESH KUMAR KHAITAN vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 CHANDIGARH AND OTHERS

CWP/30417/2026ITAT Punjab & Haryana
17/9/2026

SAMAJIK SAROKAR PARIVAR SSP WELFARE SOCIETY vs ADDITIONALJOINT COMMISSIONER INCOME TAX AND OTHERS

CWP/28635/2025ITAT Punjab & Haryana
17/9/2026

KULDIP SINGH VIRK vs PRINCIPAL COMMISSIONER OF INCOME TAX, PATIALA AND ANOTHER

CWP/6836/2025ITAT Punjab & Haryana
17/9/2026

ARUN KUMAR vs INCOME TAX OFFICER WARD 1 PANIPAT AND ORS

CWP/19381/2025ITAT Punjab & Haryana
17/9/2026

FOREST HILL RESORT PRIVATE LIMITED vs DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL 1, CHANDIGARH AND OTHERS

CWP/30494/2026ITAT Punjab & Haryana
17/9/2026

UMESH KUMAR KHAITAN vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 CHANDIGARH AND OTHERS

CWP/30418/2026ITAT Punjab & Haryana
17/9/2026

VIJAY KUMAR PERIWAL vs INCOME TAX OFFICER, WARD 2(3), ABOHAR

CWP/29174/2025ITAT Punjab & Haryana
17/9/2026

FOREST HILL RESORT PRIVATE LIMITED vs DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL 1, CHANDIGARH AND OTHERS

CWP/30492/2026ITAT Punjab & Haryana
17/9/2026

HARBHAJAN SINGH KAHLON vs PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX AND ANOTHER

CWP/4300/2023ITAT Punjab & Haryana
17/9/2026

NANJU THAKUR vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

CWP/30386/2026ITAT Punjab & Haryana
17/9/2026

UMESH KUMAR KHAITAN vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 CHANDIGARH AND OTHERS

CWP/24954/2025ITAT Punjab & Haryana
17/9/2026

FOREST HILL RESORT PRIVATE LIMITED vs DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL 1, CHANDIGARH AND OTHERS

CWP/30490/2026ITAT Punjab & Haryana
17/9/2026

PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs M/S DELHIVERY PVT. LTD.

ITA-479/2024ITAT Delhi
17/9/2026

AMIT KANDHARI,BARAKAR vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA

ITSSA 51/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
17/9/2026

AKHLESH CHANDRA YADAV,AURAIYA vs ITO, WARD 1(1)(4) AURAIYA, AURAIYA

ITA 655/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
17/9/2026

VISHWABHUSHANRAJE SHIV KSHATRAPATI CHETNA YATRA,KHANDARI COLONY, MASTER PLAN ROAD, AGRA vs INCOME-TAX OFFICER, WARD 1 (1)(1), AGRA, AAYAKAR BHAWAN, SANJAY PLACE, AGRA

ITA 653/AGR/2026[2026-2027]Status: DisposedITAT AgraAY 2026-2027
17/9/2026

VISHWABHUSHANRAJE SHIV KSHATRAPATI CHETNA YATRA,KHANDARI COLONY,MASTER PLAN ROAD, AGRA vs INCOME-TAX OFFICER, WARD 1(1)(1), AGRA, AAYAKAR BHAWAN, SANJAY PLACE, AGRA

ITA 646/AGR/2026[2026-2027]Status: DisposedITAT AgraAY 2026-2027
17/9/2026

LMS EDUCATIONAL SOCIETY,FIROZABAD vs INCOME TAX OFFICER, AGRA RCC, AGRA

ITA 637/AGR/2026[2026-2027]Status: DisposedITAT AgraAY 2026-2027
17/9/2026

DR. B.R. AMBEDKAR CHARITABLE TRUST AGRA,AGRA vs INCOME TAX OFFICER, AGRA

ITA 632/AGR/2026[2027-2028]Status: DisposedITAT AgraAY 2027-2028
17/9/2026

DR. B.R. AMBEDKAR CHARITABLE TRUST AGRA,AGRA vs INCOME TAX OFFICER, AGRA

ITA 631/AGR/2026[2027-2028]Status: DisposedITAT AgraAY 2027-2028
17/9/2026

SHARDA TIWARI,ETAWAH vs INCOME TAX OFFICER, WARD 2(2)(5), ETAWAH

ITA 623/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
17/9/2026