Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,840 total)
SWARNA KRISHNAMURTHI,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(1), BANGALORE
ITA 2607/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SULEEKERE KALLEGOWDA RAJASHEKAR,TIPTUR vs INCOME TAX OFFICER, WARD 1, TIPTUR
ITA 2405/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHINE STAR,MUMBAI vs DCIT 19(3), MUMAI
ITA 813/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT-4(2)(1), MUMBAI, MUMBAI vs MUTHA ENGINEERING PVT LTD, SATARA
ITA 8052/MUM/2026[2017]Status: DisposedITAT Mumbai
JALAK TRADING PRIVATE LIMITED,NAVI-MUMBAI vs DCIT- CC 8(1), MUMBAI
ITA 7041/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SARVA MANGAL KAIVALYAM RELIGIOUS TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 7007/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
SARVA MANGAL MADHURAM TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 7006/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
STATE BANK OF INDIA( FORMERLY SBS EMPLOYEES PROVIDEND FUND),GANDHINAGAR vs DCIT CIRCLE 2(2)(1), MUMBAI, MUMBAI
ITA 6943/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
INCOME TAX OFFICER, WARD 1(1), KALYAN, KALYAN vs SURAJ SOMARU VARMA, BHIWANDI
ITA 6788/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SHRI SUMERMAL K SHETH,MUMBAI vs INCOME TAX OFFICER, 19(3)(4), MUMBAI
ITA 6774/MUM/2026[2011 - 2012]Status: DisposedITAT Mumbai
SANTOSH MAHADEO DALVI,MUMBAI, MAHARASHTRA vs DCIT 20(1), MUMBAI, MUMBAI, MAHARASHTRA
ITA 6768/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
KALPATARU RETAIL VENTURES LIMITED (ERSTWHILE KALPATARU RETAIL VENTURES PVT LTD),MUMBAI vs DCIT, CENTRAL CIRCLE - 3(3), MUMBAI, MUMBAI
ITA 6744/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
MOHD. SHAFI HABIB HUNANI,MUMBAI vs ITO WARD 17(2)(3), MUMBAI
ITA 6044/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VOLTAIRE LEASING AND FINANCE LIMITED,MUMBAI vs ITO WARD 13(3)(1) MUMBAI, MUMBAI
ITA 4669/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SILVER OAK INFRASTRUCTURE & DEVELOPERS,MUMBAI vs COMMISSIONER OF INCOME TAX, MUMBAI
ITA 4177/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PRAGATI MARINE SERVICES PRIVATE LIMITED,THANE vs INCOME TAX DEPARTMENT, NAVI MUMBAI THANE
ITA 330/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PRAGATI MARINE SERVICES PRIVATE LIMITED,THANE vs INCOME TAX DEPARTMENT, NAVI MUMBAI, THANE
ITA 329/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
PRAGATI MARINE SERVICES PVT LTD,BELAPUR, NAVI MUMBAI vs INCOME TAX DEPARTMENT, NAVI MUMBAI, NAVI MUMBAI
ITA 328/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
PRAGATI MARINE SERVICES PVT LTD,NAVI MUMBAI vs INCOME TAX DEPARTMENT, NFAC, DELHI
ITA 327/MUM/2026[2014-2015]Status: DisposedITAT MumbaiAY 2014-2015
PRAGATI MARINE SERVICES PVT LTD,BELAPUR vs CIT APPEAL, NFAC
ITA 326/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT-3(1)(1), MUMBAI, AAYAKAR BHAWAN vs SAHANA DWELLERS PRIVATE LIMITED, MUMBAI
ITA 9524/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT CC 5 2, MUMBAI vs L N ENTERPRISES, THANE
ITA 8233/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
L N ENTERPRISES,MUMBAI vs DCIT-CC 5(2), MUMBAI
ITA 8052/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
LATE SHRI NARESH MOHAN DAGA THROUGH LEGAL HEIR SHRI AKSHAT DAGA,GHAZIABAD vs WARD 2(2)(1) GHAZIABAD, GHAZIABAD
ITA 7294/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. DURGA PARSAD THROUGH HIS LEGAL HEIR SMT. SAVITA,DELHI vs ITO WARD 45 (1), NEW DELHI
ITA 7210/DEL/2026[2012-12]Status: DisposedITAT DelhiAY 2012-12
BOMBAY HIGHWAY CARRIERS PRIVATE LIMITED,DELHI vs ITO WARD 5 (1), DELHI
ITA 6863/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
RANJU JAIN,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 6772/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
JOGINDER LAL AHUJA,DELHI vs THE INCOME TAX OFFICER, WARD 28(5), DELHI, DELHI
ITA 6765/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
JASWANT SEHGAL,KARNAL vs INCOME TAX OFFICER UNDER FACELESS ASSESSMENT UNIT, KARNAL
ITA 6456/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ASHOK KUMAR SYAL,DELHI vs ITO WARD 70 (5), DELHI
ITA 6306/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18