Recent Judgments

ASHOK KUMAR SYAL,DELHI vs ITO WARD 70 (5), DELHI

CAMBRIDGE UNIVERSITY PRESS & ASSESSMENT INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(2), DELHI

SHANTA AGGARWAL,DELHI vs WARD 59(4) DELHI, DELHI

SANJEEV JAIN,DELHI vs INCOME TAX OFFICER, WARD 58(7), VIKAS BHAWAN

NTPC GE POWER SERVICES PVT. LTD.,DELHI vs DCIT, DELHI

INCOME TAX OFFICER, WARD-1, SONEPAT, SONEPAT vs SHAILENDER SINGH RANA, SONEPAT

M & M HOSPITALITIES PRIVATE LIMITED,LUDHIANA vs LD. AO, ACIT, CENTRAL CIRCLE 28, DELHI, DELHI

M & M HOSPITALITIES PRIVATE LIMITED,LUDHIANA vs LD. AO, DCIT,CENTAL CIRCLE-28, NEW DELHI

MS SUPPORT SERVICES LIMITED,DELHI vs DCIT CIRCLE 16(1), DELHI, DELHI

MS SUPPORT SERVICES LIMITED,DELHI vs DCIT CIRCLE 16(1), DELHI, DELHI

MS SUPPORT SERVICES LIMITED,DELHI vs DCIT CIRCLE 16(1), DELHI, DELHI

ACIT, DELHI vs ANIL KUMAR RAJPUT, DELHI

ACIT, DELHI vs ANIL KUMAR RAJPUT, DELHI

ACIT(OSD), RANGE-10, ITO vs JINDAL POLY FILMS LTD., BULAND SAHAR

ACIT(OSD), RNAGE -10, ITO vs JINDAL POLY FILMS LTD., BULAND SAHAR

DCIT CIRCLE 16(1), NEW DELHI vs NOON E-COMMERCE INDIA PRIVATE LIMITED, NEW DELHI

INCOME TAX OFFICER, DELHI vs GENNEXT PROMOTERS PRIVATE LIMITED, DELHI

VIKAS CHOUDHARY,DELHI vs ACIT, CIRCLE-67(1), NEW DELHI

SNEH KAPUR,DELHI vs ITO WARD 29(8), DELHI

CIT(A) not filed 3. Assessment Order u/s 144/148 not filed in duplicate. 4. Grounds of Appeal before ITAT not filed 5. Order of CIT(A) u/s 250 not filed." 2. No steps appear to have been taken by the assessee to remove the defects in filing of the instant appeal. Since nothing has been filed by the assessee and no record is available before us, we are constrained to dismiss the assessee's instant appeal being 'defective'. Ordered accordingly. 3. In the result, assessee's appeal ITA No. 4759

SIMERDEEP KAUR vs THE INCOME TAX OFFICER, WARD 6 (1) CHANDIGARH AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

M/S. R.K. LOGISTICS vs COMMISSIONER OF CUSTOMS

M/S R. K. LOGISTICS vs COMMISSIONER OF CUSTOMS

SHASHAN SAMRAT SWAPNANAGARI SMT JAIN SANGH,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI

INCOME TAX OFFICER- 15(1)(1), MUMBAI, MUMBAI vs GLENTRANS SHIPPING & LOGISTICS (I) PRIVATE LIMITED, NAVI MUMBAI

ASSISTANT COMMISSIONER OF INCOME TAX, PATNA vs SANJIVANI VIKAS FOUNDATION, PATNA

PRASHANT KUMAR BASSI,LUCKNOW vs ITO-1(1),LUCKNOW-NEW, PRATYAKSH KAR BHAWAN

CHANDRAMANOHAR DISTRIBUTORS PRIVATE LIMITED,SHAHJAHANPUR vs ITO-1(4) SHAHJAHANPUR-1, SHAHJAHANPUR

BANDHAN BANK LIMITED,KOLKATA vs DCIT-6(1), KOLKATA

SEFALI COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA

SALT LAKE SERVICE STATION,KOLKATA vs D.C.I.T., CIRCLE - 49(1), KOLKATA