Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
MARATHWADA DIOCESAN COUNCIL (CNI),SAMBHAJINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 1975/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
JAIN PRAVIN HIRALAL HUF,PUNE vs ITO WARD 6(1), PUNE
ITA 1072/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
ARUN KUMAR GHOSH,HOOGHLY vs ACIT, CIRCLE 23(1), HOOGHLY, HOOGHLY
ITA 438/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
DR HASI DASGUPTA MEMORIAL TRUST,KOLKATA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIT (EXEMPTIONS), KOLKATA
ITA 2513/KOL/2026[NA]Status: DisposedITAT Kolkata
TARUN KUMAR SARDA,KOLKATA vs ITO, WARD 44(2), KOLKATA, KOLKATA
ITA 2506/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
MITA HALDAR,MURSHIDABAD vs ITO, WARD 42(1), MURSHIDABAD, MURSHIDABAD
ITA 2295/KOL/2026[2018-2019]Status: HeardITAT KolkataAY 2018-2019
KHELAGHAR,KOLKATA vs CIT(E) KOLKATA, KOLKATA
ITA 1899/KOL/2026[2026-2027]Status: DisposedITAT KolkataAY 2026-2027
JAIGAON SHREE KHATU SHYAM SEWA TRUST,ALIPURDUAR vs CIT(EXEMPTION), KOLKATA, KOLKATA
ITA 1811/KOL/2026[----]Status: DisposedITAT Kolkata
JAYACHANDRAN NAVEEN,PERAMBALUR vs ITO, WARD-1, PERAMBALUR
ITA 3915/CHNY/2026[2020-2021]Status: DisposedITAT ChennaiAY 2020-2021
KATHERMOHIDEEN,VILLUPURAM vs INCOME TAX OFFICER WARD 1, VILLUPURAM
ITA 3884/CHNY/2026[2017-2018]Status: DisposedITAT ChennaiAY 2017-2018
ARM INTERNATIONAL,GUINDY vs ITO, NCW-19(2), CHENNAI
ITA 3874/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
TANAGUNDI BHOGESWARA PRASAD,BANGALORE vs ASSITANT DIRECTOR OF INCOME TAX, BANGALORE
ITA 1435/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
TANYA SONEJA,GWALIOR vs INCOME TAX OFFICER, WARD INTL. TAXATION 1(2), BENGALURU
ITA 1314/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SUSHEELA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1183/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SWARNA KRISHNAMURTHI,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(1), BANGALORE
ITA 2607/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SULEEKERE KALLEGOWDA RAJASHEKAR,TIPTUR vs INCOME TAX OFFICER, WARD 1, TIPTUR
ITA 2405/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHINE STAR,MUMBAI vs DCIT 19(3), MUMAI
ITA 813/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT-4(2)(1), MUMBAI, MUMBAI vs MUTHA ENGINEERING PVT LTD, SATARA
ITA 8052/MUM/2026[2017]Status: DisposedITAT Mumbai
JALAK TRADING PRIVATE LIMITED,NAVI-MUMBAI vs DCIT- CC 8(1), MUMBAI
ITA 7041/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SARVA MANGAL KAIVALYAM RELIGIOUS TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 7007/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
SARVA MANGAL MADHURAM TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 7006/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
STATE BANK OF INDIA( FORMERLY SBS EMPLOYEES PROVIDEND FUND),GANDHINAGAR vs DCIT CIRCLE 2(2)(1), MUMBAI, MUMBAI
ITA 6943/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
INCOME TAX OFFICER, WARD 1(1), KALYAN, KALYAN vs SURAJ SOMARU VARMA, BHIWANDI
ITA 6788/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SHRI SUMERMAL K SHETH,MUMBAI vs INCOME TAX OFFICER, 19(3)(4), MUMBAI
ITA 6774/MUM/2026[2011 - 2012]Status: DisposedITAT Mumbai
SANTOSH MAHADEO DALVI,MUMBAI, MAHARASHTRA vs DCIT 20(1), MUMBAI, MUMBAI, MAHARASHTRA
ITA 6768/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
KALPATARU RETAIL VENTURES LIMITED (ERSTWHILE KALPATARU RETAIL VENTURES PVT LTD),MUMBAI vs DCIT, CENTRAL CIRCLE - 3(3), MUMBAI, MUMBAI
ITA 6744/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
MOHD. SHAFI HABIB HUNANI,MUMBAI vs ITO WARD 17(2)(3), MUMBAI
ITA 6044/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VOLTAIRE LEASING AND FINANCE LIMITED,MUMBAI vs ITO WARD 13(3)(1) MUMBAI, MUMBAI
ITA 4669/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SILVER OAK INFRASTRUCTURE & DEVELOPERS,MUMBAI vs COMMISSIONER OF INCOME TAX, MUMBAI
ITA 4177/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PRAGATI MARINE SERVICES PRIVATE LIMITED,THANE vs INCOME TAX DEPARTMENT, NAVI MUMBAI THANE
ITA 330/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
