Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
INCOME TAX OFFICER, DELHI vs VARUN BEVERAGES LIMITED, DELHI
ITITA 6/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
MADHURIMA SHUKLA, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR (ERSTWHILE ITO-1(4), RAIPUR), RAIPUR
ITA 645/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
MADHURIMA SHUKLA, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR (ERSTWHILE ITO-1(4), RAIPUR), RAIPUR
ITA 643/RPR/2026[2012-13]Status: DisposedITAT RaipurAY 2012-13
MADHURIMA SHUKLA, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR (ERSTWHILE ITO-1(4), RAIPUR), RAIPUR
ITA 642/RPR/2026[2011-12]Status: DisposedITAT RaipurAY 2011-12
ANIL DAGA,MORBI vs ITO, WARD-1, MORBI, MORBI
ITA 883/RJT/2026[2014-15]Status: DisposedITAT RajkotAY 2014-15
BHAVESH HARIBHAI MUNDIYA,RAJKOT vs ITO WD 2(2)(1), RKT, RAJKOT
ITA 865/RJT/2026[2013-2014]Status: DisposedITAT RajkotAY 2013-2014
BHAVESH HARIBHAI MUNDIYA,RAJKOT vs ITO WD 2(2)(1), RKT, RAJKOT
ITA 765/RJT/2026[2013-2014]Status: DisposedITAT RajkotAY 2013-2014
SANJAY VELJIBHAI SOJITRA,RAJKOT vs ITO WD 3(1)(4), RAJKOT-AMRELI, RAJKOT
ITA 240/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
SPHERE,SURAT vs INCOME TAX OFFICER, WARD-1(3)(1), SURAT
ITA 99/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
SPHERE,SURAT vs ITO, WARD-1(3)(1), SURAT
ITA 98/SRT/2026[2011-12]Status: DisposedITAT SuratAY 2011-12
SPHERE,SURAT vs ITO, WARD-1(3)(1), SURAT
ITA 97/SRT/2026[2010-11]Status: DisposedITAT SuratAY 2010-11
SPHERE,SURAT vs ITO, WARD-1(3)(1), SURAT
ITA 96/SRT/2026[2009-10]Status: DisposedITAT SuratAY 2009-10
SPHERE,SURAT vs ITO, WARD-1(3)(1), SURAT
ITA 95/SRT/2026[2008-09]Status: DisposedITAT SuratAY 2008-09
SPHERE,SURAT vs INCOME TAX OFFICER, WARD-1(3)(1), SURAT
ITA 101/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
SPHERE,SURAT vs INCOME TAX OFFICER, WARD-1(3)(1), SURAT
ITA 100/SRT/2026[2013-14]Status: DisposedITAT SuratAY 2013-14
SHREE MOKHUNDA SWETAMBER MURTIPUJAK JAIN TRUST,SURAT vs ITO, WARD-1(1)(1), SURAT
ITA 1476/SRT/2025[2026-27]Status: DisposedITAT SuratAY 2026-27
PURNIA TRADERS,MARKETING YARD,GULABBAGH vs COMMISSIONER OF INCOME-TAX (APPEALS), PURNIA
ITA 465/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
PURNIA TRADERS,MARKETING YARD,GULABBAGH vs COMMISSIONER OF INCOME-TAX (APPEALS), PURNEA
ITA 461/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
NAGHMA MOSARRAT,GAYA BIHAR vs ITO, GAYA
ITA 306/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
SAUMYAAFINCAP,AHMEDABAD vs ASST. UNIT. INCOME TAX DEPT. (PRESENT JURI.ITO, WARD 1(1)(3), AHEMEDABAD), VIJALPUR,AHMEDABAD
ITA 957/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
HIMAN JAYANTBHAI PARIKH,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 420/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
DHIREN B PATEL,AHMEDABAD vs DCIT, CIRCLE (INT. TAXN) 1, AHM, AHMEDABAD
ITA 2380/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
INCOME TAX OFFICER WARD-3(2)(1) AHMEDABAD, AHMEDABAD vs SAHIL VINOD AGARWAL (HUF), AHMEDABAD
ITA 2067/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
THE KUKARWADA NAG SAH BANK LTD,KUKARVADA, MEHSANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, GANDHINAGAR, GANDHINAGAR
ITA 2037/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
INCOME TAX OFFICER WARD-3(2)(1) AHMEDABAD, AHMEDABAD vs SAHIL VINOD AGARWAL (HUF), AHMEDABAD
ITA 2010/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
INCOME TAX OFFICER WARD-3(2)(1) AHMEDABAD, AHMEDABAD vs SAHIL VINOD AGARWAL (HUF), AHMEDABAD
ITA 2009/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
INCOME TAX OFFICER WARD-3(2)(1) AHMEDABAD, AHMEDABAD vs SAHIL VINOD AGARWAL (HUF), AHMEDABAD
ITA 2008/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
NARENDRASINH CHANDANSINH SOLANKI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 1478/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
HASMUKHLAL PRABHULAL MEHTA,AHMEDABAD vs THE ITO, WARD-1(2)(2), AHMEDABAD
ITA 1499/AHD/2024[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SHRI HASMUKH PRABHULAL MEHTA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2)(2), AHMEDABAD
ITA 1010/AHD/2017[2012-13]Status: DisposedITAT AhmedabadAY 2012-13