Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
MAYANK SINGLA,HARYANA vs INCOME TAX OFFICER WARD-1 KARNAL, KARNAL
ITA 737/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
RAJENDRA,GREATER NOIDA vs INCOME TAX OFFICER, NOIDA
ITA 734/DEL/2026[2015-2016]Status: DisposedITAT DelhiAY 2015-2016
GULSHAN LAMES PACK PVT LTD,SOUTH DELHI vs ITO, NEW DELHI
ITA 710/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
BATRA MEDICAL SERVICES PVT LTD,GAUTAM BUDHA NAGAR vs ACIT CC-15, DELHI
ITA 5638/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
SETH HARI RAM RAMETI DEVI BHIWANI WALA CHARITABLE TRUST ,BHIWANI vs CIT EXEMPTION, CHANDIGARH
ITA 4802/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
TAKSHILA EDUCATION SOCIETY,GURGAON vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 4705/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
RAJNEESH KUMAR GUPTA,NEW DELHI vs ASSESSING OFFICER, NEW DELHI
ITA 4530/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
PARVESH GUPTA,DELHI vs INCOME TAX OFFICER, VIKAS BHAWAN,DELHI
ITA 4318/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
SHIKSHA,DELHI vs ITO WARD 60(4), DELHI
ITA 2815/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
KAJODI RAM,DELHI vs ITO, DELHI
ITA 2718/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHREE VALLABH DHAM CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI
ITA 2516/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
SHREE VALLABH DHAM CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI
ITA 2515/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
SURENDER SINGH,VPO HALUWAS vs INCOME TAX OFFICER,, NEAR HUDA PARK
ITA 2468/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
PRAMOD KUMAR VERMA,UTTAR PRADESH vs ITO WARD2(2)(1), UTTAR PRADESH
ITA 2396/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RANBIR SINGH SOROUT,FARIDABAD vs ITO WARD 2(1), FARIDABAD
ITA 2340/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
AMRIT SUPERSPECIALITY HEALTHCARE PVT LTD,NOIDA vs ITO WARD 5(1)(1), GAUTAM BUDHA NAGAR
ITA 2002/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
PRIYANKA AGGARWAL,NEW DELHI vs INCOME TAX OFFICER, WARD 43(6), DELHI, NEW DELHI
ITA 1663/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
VISHAWJEET SANGWAN,ROHTAK vs AO WARD-5, ROHTA
ITA 1657/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
ANIL BANSAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 27 DELHI, DELHI
ITA 1636/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, CIRCLE-61(1), DELHI vs M/S. SUNLAND ALLOYS, DELHI
ITA 1626/DEL/2026[2016]Status: DisposedITAT Delhi
ASHOK GARG,DELHI vs ITO WARD 51(1), DELHI
ITA 1621/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
SATVINDER SINGH CHADHA ,MUMBAI vs INCOME TAX OFFICER DELHI WARD 12 (1), DELHI
ITA 7609/DEL/2025[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
SHABDARTH,DELHI vs DCIT, CIRCLE- 34(1), DELHI
ITA 7260/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
DONALDSON COMPANY INC.,MINNEAPOLIS, USA vs ACIT INTL TAXATION , GURGAON
ITA 2327/DEL/2023[2020-21]Status: DisposedITAT DelhiAY 2020-21
BUCHER HYDRAULICS PRIVATE LIMITED,GURGAON vs ACIT TP 1(1)(1), NEW DELHI
ITA 1872/DEL/2021[2017-18]Status: DisposedITAT DelhiAY 2017-18
INDIA KAWASAKI MOTORS PRIVATE LIMITED,PUNE vs COMMISSIONER OF INCOME TAX (APPEAL), PUNE - 13, PUNE
ITTPA 435/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
SATYAM VENTURE ENGINEERING SERVICES PVT LTD,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD
ITTPA 12/HYD/2026[2014-15]Status: DisposedITAT HyderabadAY 2014-15
SATYAM VENTURE ENGINEERING SERVICES PVT LTD,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD
ITTPA 11/HYD/2026[2013-14]Status: DisposedITAT HyderabadAY 2013-14
SATYAM VENTURE ENGINEERING SERVICES PVT LTD,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD
ITTPA 10/HYD/2026[2012-13]Status: DisposedITAT HyderabadAY 2012-13
BUCHER HYDRAULICS PRIVATE LIMITED,GURGOAN vs INCOME TAX OFFICER, ASSESSMENT UNIT, DELHI
ITTPA 16/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
