Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
LIFE TELECOM PRIVATE LIMITED ,MUMBAI vs ITO WARD 12(3)(1), MUMBAI
ITA 1926/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 23 3 6 MUMBAI, MUMBAI vs RAMESH C SALECHA HUF, MUMBAI
ITA 1370/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAMESH C SALECHA HUF ,MUMBAI vs INCOME TAX OFFICER WARD 14(2)(3), MUMBAI
ITA 1253/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MANGALDEEP MULTISTATE URBAN CO-OP CREDIT SOCIETY LTD,AHMEDNAGAR vs DCIT CENTRAL CIRCLE 2(1) MUMBAI, MUMBAI
ITA 1251/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
EDEL FINANCE COMPANY LIMITED (SUCCESSOR OF EDELWEISS FINVEST LIMITED),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), MUMBAI
ITA 1062/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
EDEL FINANCE COMPANY LIMITED (SUCCESSOR OF EDELWEISS FINVEST LIMITED),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), MUMBAI
ITA 1061/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ACIT, PIRAMAL CHAMBER, PAREL vs ORBIT VENTURES DEVELOPERS, KHAR WEST, MUMBAI
ITA 9502/MUM/2025[2016]Status: DisposedITAT Mumbai
ACIT, MUMBAI vs NEELKANTH URBAN DEVELOPERS PRIVATE LIMITED, MUMBAI
ITA 9501/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT-13.3.2, MUMBAI vs ZUME INDIA PRIVATE LIMITED, MUMBAI
ITA 9496/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
INCOME TAX OFFICER, MUMBAI vs ELEGAN STATIONERS, MUMBAI
ITA 9128/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
INCOME TAX OFFICER -17(3)(1), , MUMBAI vs ELEGAN STATIONERS, MUMBAI
ITA 8963/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
INCOM TAX OFFICER -17(3)(1), , MUMBAI vs ELEGAN STATIONERS, MUMBAI
ITA 8961/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHRI GANPAT PUKHRAJ JAIN ,MUMBAI vs INCOME TAX OFFICE 19(1)(1), MUMBAI
ITA 8330/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
PORWAL CHARITABLE TRUST,THANE vs THE INCOME TAX OFFICER, EXEMPTION WARD 2(2), MUMBAI
ITA 7604/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SWISS FREIGHT (INDIA) PVT.LTD,MUMBAI vs INCOME TAX OFFICER WARD 11( 2) (4) MUMBAI, MUMBAI
ITA 7269/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ORBIT VENTURES DEVELOPERS ,MUMBAI vs DCIT, CIRCLE 23(1), MUMBAI
ITA 7194/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs HETAL NITIN SHAH, MUMBAI
ITA 6032/MUM/2025[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
DCIT CIRCLE 1(2)(1), MUMBAI, MUMBAI vs BRANDZSTORM INDIA MARKETING PRIVATE LIMITED, MUMBAI
ITA 5434/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CHHABIL PREMJIBHAI PATEL,MUMBAI vs ITO WARD, 27(1)(3), MUMBAI
ITA 5087/MUM/2025[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT-41(4)(1), MUMBAI, MUMBAI vs ACE ASSOCIATES, MUMBAI, MAHARASHTRA
ITA 3760/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ASSISSTANT COMMISSIONER OF INCOME TAX, MUMBAI vs INDU MAHENDRA SHAH, MUMBAI
ITA 1716/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT, MUMBAI vs NARESH BABUBHAI MEHTA, MUMBAI
ITA 2085/MUM/2024[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT , MUMBAI vs NARESH BABUBHAI MEHTA, MUMBAI
ITA 2079/MUM/2024[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DY CIT CC 5 (4), MUMBAI vs M/S HOUSING DEVELOPMENT & INFRASTRUCTURE LTD., MUMBAI
ITA 7280/MUM/2019[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT, CENTRAL CIRCLE 5(4), MUMBAI vs HOUSING DEVELOPMENT & INFRASTRUCTURE LTD, MUMBAI
ITA 1200/MUM/2019[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT CENTRAL CIRCLE 5(4), MUMBAI vs HOUSING DEVELOPMENT & INFRASTRUTURE LTD, MUMBAI
ITA 4/MUM/2018[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT CENTRAL CIRCLE 5(4), MUMBAI vs HOUSING DEVELOPMENT AND INFRASTRUTURE LTD, MUMBAI
ITA 5921/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 5(4), MUMBAI vs HOUSING DEVELOPMENT & INFRASTRUTURE LTD, MUMBAI
ITA 5920/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PREM NARAIN & COMPANY,DELHI vs DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX/INCOME-TAX OFFICER,, DELHI
ITA 8164/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ERS SERVICES PRIVATE LIMITED,DELHI vs DCIT CIRCLE 7(1), DELHI
ITA 7483/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
