Recent Judgments

Latest ITAT tax tribunal orders across all benches.(362,824 total)

ABHISHEK SUSHIL KUMAR JAIN,MUMBAI vs INCOME TAX OFFICER-4(2)(1), MUMBAI, MUMBAI

ITA 5288/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
23/9/2026

SHOBHA HARISH THAWANI,MUMBAI vs DCIT - CC 8(4), MUMBAI

ITA 5045/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
23/9/2026

M/S. JSW CEMENT LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX OFFICER, MUMBAI 5, MUMBAI

ITA 4867/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
23/9/2026

M/S. JSW CEMENT LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX OFFICER, MUMBAI 5, MUMBAI

ITA 4866/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
23/9/2026

ITO-8(2)(1), MUMBAI, MUMBAI vs SAHIL RAJESH VORA, MUMBAI

ITA 4811/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
23/9/2026

SAI JYOT TRUST,MUMBAI vs DCIT - CIRCLE 32 (1), MUMBAI

ITA 4800/MUM/2026[2023 - 24]Status: DisposedITAT Mumbai
23/9/2026

PUNEET PAL,MUMBAI vs DCIT, CIRCLE 42(3)(1), MUMBAI

ITA 4695/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
23/9/2026

REMESAN PUTHANPURAKAL NAIR,MUMBAI vs ITO- WARD 42(3)(2), MUMBAI, KAUTILYA BHAVAN, BANDRA MUMBAI

ITA 4556/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
23/9/2026

HITEN DHIRAJLAL SHAH,MUMBAI vs COMMISSIONER OF INCOME TAX, MUMBAI

ITA 4301/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
23/9/2026

STANDARD FISCAL MARKETS PRIVATE LIMITED,MUMBAI vs DCIT-CENTRAL CIRCLE-8(2), MUMBAI

ITA 4034/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
23/9/2026

NAYANA SAMIR DESAI,MUMBAI vs ITO-WARD 20(3)(1), MUMBAI

ITA 3985/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
23/9/2026

UMAKANT TEWARI,MUMBAI vs ITO WARD 42(1)(4), MUMBAI, KAUTILYA BHAVAN

ITA 3909/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
23/9/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), MUMBAI, MUMBAI vs ASHJIT REALTIES PRIVATE LIMITED, MUMBAI

ITA 389/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
23/9/2026

CHIRAG ANILKUMAR ASRANI,ULHASNAGAR vs ITO WARD 2(1), KALYAN, KALYAN

ITA 3827/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
23/9/2026

MANJU KAMAL NAGDEV,ULHASNAGAR vs INCOME TAX OFFICER WARD 2(2), KALYAN, KALYAN

ITA 3813/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
23/9/2026

BHAVIKA JARIWALA ,MUMBAI vs DCIT, 41(3)(1), MUMBAI

ITA 357/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
23/9/2026

NATIONAL WELFARE FOUNDATION,MUMBAI vs INCOME TAX OFFICER, EXEM.WARD-2(1), MUMBAI

ITA 3507/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
23/9/2026

ACIT CC 7(3), MUMBAI vs TATA PROJECTS LIMITED, MUMBAI

ITA 3401/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
23/9/2026

ACIT-6(1)(1),MUMBAI, MUMBAI vs M/S CLASSIC ELECTRICALS LTD., GRANT ROAD (W) , MUMBAI,

ITA 3308/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
23/9/2026

ANWAR HUSSAIN KARAM HUSSAIN KHAN,THANE vs INCOME TAX OFFICER, WARD 1(1), THANE, THANE

ITA 3191/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
23/9/2026

SECUR CREDENTIALS LIMITED,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI

ITA 2919/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
23/9/2026

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE) 8(1), MUMBAI vs MARINE DRIVE HOSPITALITY AND REALTY PRIVATE LIMITED, MUMBAI

ITA 2883/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
23/9/2026

CARGOES TECHNOLOGY (INDIA) PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER (ITO) - WARD 6(2)(1), MUMBAI

ITA 2851/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
23/9/2026

PRAMOD SURESH DALAL,TITWALA vs INCOME TAX OFFICER WARD 3(2) KALYAN, KALYAN

ITA 2824/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
23/9/2026

BANK OF INDIA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI

ITA 2810/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
23/9/2026

PARESH DHIRUBHAI SHAH,MUMBAI vs DCIT CIRCLE 17(1), MUMBAI, MUMBAI

ITA 2794/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
23/9/2026

INCOME TAX OFFICER 19 2 4 MUMBAI, MUMBAI vs NEELAM SANJAY MEHTA, MUMBAI

ITA 2501/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
23/9/2026

SARABINDU DHAR,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI

ITA 2430/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
23/9/2026

S H DONUT EMPIRE INDIA PRIVATE LIMITED,KHAR WEST vs ADDL/JCIT (A), PANAJI

ITA 2306/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
23/9/2026

ABHISHEK RAJESH MEHTA ,MUMBAI vs INCOME TAX OFFICER WARD 13(3)(4), MUMBAI

ITA 2238/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
23/9/2026