Recent Judgments

Latest ITAT tax tribunal orders across all benches.(362,162 total)

JT. CIT (OSD) , CENTRAL CIRCLE 1(1), MUMBAI vs EDEL FINANCE COMPANY LIMITE , MUMBAI

ITA 978/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
23/9/2026

JT. CIT (OSD), CENTRAL CIRCLE 1(1), MUMBAI vs EDEL FINANCE COMPANY LIMITED, MUMBAI

ITA 977/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
23/9/2026

CHANAKYA TRADEVISTAS LLP,MUMBAI vs DCIT CIRCLE 42(1)(1), MUMBAI, MUMBAI

ITA 8420/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
23/9/2026

KHUSHBOO ALKESH THAKKAR,MUMBAI vs INCOME TAX OFFICER, WARD 16(2)(1), MUMBAI

ITA 7734/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
23/9/2026

VIDYA RAJU SANAP,MUMBAI vs ITO WARD 32(2)(1),MUMBAI, MUMBAI

ITA 7591/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
23/9/2026

JOSEPH DOMNIC DSOUZA,MUMBAI vs ITO WARD 24(2)(1), MUMBAI, MUMBAI

ITA 7483/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
23/9/2026

JAISHRI PANDE,PUNE vs THE INCOME TAX OFFICER, WARD 27(1)(5), MUMBAI

ITA 7481/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
23/9/2026

JAISHRI PANDE,PUNE vs THE INCOME TAX OFFICER, WARD 27(1)(5), MUMBAI

ITA 7480/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
23/9/2026

JAISHRI PANDE,PUNE vs THE INCOME TAX OFFICER, WARD 27(1)(5), MUMBAI

ITA 7479/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
23/9/2026

JAISHRI PANDE,PUNE vs THE INCOME TAX OFFICER, WARD 27(1)(5), MUMBAI

ITA 7478/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
23/9/2026

INCOME TAX OFFICER, MUMBAI vs GLORIOUS CONSTRUCTION COMPANY PRIVATE LIMITED, MUMBAI

ITA 6799/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
23/9/2026

ANTONIO DA SILVA TRUST,DADAR , MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI

ITA 6628/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
23/9/2026

VIVEK TRIVEDI,MUMBAI vs ACIT, CIRCLE 42(3)(1), MUMBAI, MUMBAI

ITA 6623/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
23/9/2026

VIVEK TRIVEDI,MUMBAI vs ACIT, CIRCLE 42(3)(1), MUMBAI, MUMBAI

ITA 6613/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
23/9/2026

VARADA MERCANTILE PVT. LTD.,MUMBAI vs PCIT-4, MUMBAI, MUMBAI

ITA 6609/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
23/9/2026

VARADA MERCANTILE PVT. LTD.,MUMBAI vs PCIT-4, MUMBAI, MUMBAI

ITA 6608/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
23/9/2026

ANTONIO DASILVA TRUST,DADAR, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI

ITA 6604/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
23/9/2026

ATC TIRES PRIVATE LIMITED,MUMBAI vs THE PRINCIPAL COMMISSIONER OF INCOME-TAX - 6, MUMBAI, MUMBAI

ITA 6468/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
23/9/2026

ACIT 14(1)(1) MUMBAI, MUMBAI vs AHURA MAZDA MANUFACTURING COMPANY PRIVATE LIMITED, MUMBAI

ITA 6376/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
23/9/2026

ACIT-4(1)(1), MUMBAI, MUMBAI vs AUTOTECH-SIRMAX INDIA PRIVATE LIMITED, MUMBAI

ITA 6252/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
23/9/2026

ABHISHEK KUMAR SRIVASTAVA,DELHI vs INCOME TAX OFFICER, WARD 27(1)(1), NAVI MUMBAI

ITA 6242/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
23/9/2026

M/S. JSW JAIGARH PORT LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX OFFICER, MUMBAI - 5, MUMBAI

ITA 6118/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
23/9/2026

RAJNISH SRIKISHAN GUPTA HUF,MUMBAI vs INCOME TAX OFFICER WARD 20(3)(1), MUMBAI

ITA 6096/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
23/9/2026

M/S. JSW INFRASTRUCTURE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX OFFICER, MUMBAI - 5, MUMBAI

ITA 6051/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
23/9/2026

ARVIND MURJI BHANUSHALI,MUMBAI vs INCOME TAX OFFICER WARD 41(4)(1), MUMBAI, MUMBAI

ITA 602/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
23/9/2026

ABHISHEK TAK,GUJARAT vs CIT(A) 47, MUMBAI, MUMBAI

ITA 5863/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
23/9/2026

ABHISHEK TAK,GUJARAT vs CIT(A) 47, MUMBAI, MUMBAI

ITA 5854/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
23/9/2026

ABHISHEK TAK,MUMBAI vs CENTRAL CIRCLE 1(3), MUMBAI

ITA 5528/MUM/2026[2015-2016]Status: DisposedITAT MumbaiAY 2015-2016
23/9/2026

JAGDISH NARAINDAS CHANDAN ,MUMBAI vs ITO 24(2)(1) , MUMBAI

ITA 5450/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
23/9/2026

UNIVERSAL EDUCATION MISSIONS TRUST,THANE vs INCOME TAX OFFICER, THANE

ITA 5394/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
23/9/2026