Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,162 total)
K911 CHINNAKKAMPALAYAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD,TIRUPUR vs THE INCOME TAX OFFICER, WARD 2(4), TIRUPUR
ITA 3880/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
DR. SUBBIAN CHARITABLE TRUST,POLLACHI vs CIT (EXEMPTIONS), CHENNAI, CHENNAI
ITA 3873/CHNY/2026[NA]Status: DisposedITAT Chennai
RAVICHANDRAN SATHYA,KARUR vs ITO, WARD 1 KARUR/, KARUR
ITA 3866/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
JOHN AND MARIE ALMEIDA EDUCATIONAL TRUST,CHENNAI vs CIT EXEMPTIONS,, CHENNAI
ITA 3672/CHNY/2026[-]Status: DisposedITAT Chennai
ANANDI DEVI BHAWARLAL FOUNDATION,CHENNAI vs CIT(E), CHENNAI
ITA 3556/CHNY/2026[-]Status: DisposedITAT Chennai
SHREE JAIN SHWETHAMBER MURTHI PUJAK TRUST,CHENNAI vs CIT(EXEMPTION), CHENNAI
ITA 3555/CHNY/2026[-]Status: DisposedITAT Chennai
SHRI VAARI ELECTRICALS PVT. LTD.,CHENNAI vs DCIT, CORP. CIRCLE-3(1), CHENNAI
ITA 2920/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
ANTENNA TRUST,MADURAI vs CIT EXEMPTIONS, CHENNAI
ITA 2897/CHNY/2026[-]Status: DisposedITAT Chennai
T M HAJA SAHIB,NAGORE vs CHE-W-(112)(6), CHENNAI
ITA 2893/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
VEL ARVIND,TIRUCHIRAPPALLI vs ASSESSING OFFICER CIRCLE 1(1) TRICHY, TIRUCHIRAPPALLI
ITA 2891/CHNY/2026[2020-2021]Status: DisposedITAT ChennaiAY 2020-2021
HEAVENLY LADDER MINISTRIES,THIRUVALLUR vs COMMISSIONER OF INCOME TAX EXEMPTION, CHENNAI
ITA 2883/CHNY/2026[2027-28]Status: DisposedITAT ChennaiAY 2027-28
ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 1 1, CHENNAI vs IL & FS TAMILNADU POWER COMPANY LTD, CHENNAI
ITA 2867/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
RUBY BENJAMIN,CHENNAI vs ITO, INTL TAXN WARD 2(1) CHE, INCOME TAX OFFICE - BSNL TOWER
ITA 2866/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
T M HAJA SAHIB,NAGORE vs CHE-W-(112)(6), CHENNAI, TAMILNADU
ITA 2799/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
MALANKARA SYRIAN CATHOLIC TRUST,CHENNAI vs CIT (EXEMPTION), CHENNAI
ITA 2302/CHNY/2026[2027-2028]Status: DisposedITAT ChennaiAY 2027-2028
MALANKARA SYRIAN CATHOLIC TRUST,CHENNAI vs CIT (EXEMPTION), CHENNAI
ITA 2301/CHNY/2026[2027-2028]Status: DisposedITAT ChennaiAY 2027-2028
SUNDARAM HOME FINANCE LTD.,CHENNAI vs ITO, CORPORATE WARD-6(1), CHENNAI
ITA 1996/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
AHAGURU EDUCATION TECHNOLOGY PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX,CORPORATE CIRCLE 1(1), CHENNAI
ITA 1993/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
SUNDARAM HOME FINANCE LIMITED,CHENNAI vs CIT, CHENNAI
ITA 1778/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SUNDARAM HOME FINANCE LIMITED,CHENNAI vs CIT, CHENNAI
ITA 1777/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
VENKATASWAROOP REDDY SIDDAVARAPU,CHENNAI vs DCIT, CORP. CIRCLE-3(1)CHENNAI, CHENNAI
ITA 1726/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
M/S. SWISS PARK VANIYA PVT. LTD.,MUMBAI vs DCIT, CC-1(1), CHENNAI
ITA 4102/CHNY/2025[2011-12]Status: DisposedITAT ChennaiAY 2011-12
POCHJRAJA INDUSTRIES LTD.,HOSUR vs ACIT, CIRCLE-1,, HOSUR
ITA 1072/CHNY/2025[2013-14]Status: DisposedITAT ChennaiAY 2013-14
HIMU DEVELOPERS PVT LTD.,CHENNAI vs ITO CORPORATE WARD 2(3), CHENNAI
ITA 1836/CHNY/2018[2008-09]Status: DisposedITAT ChennaiAY 2008-09
SAAGIRAJU KRISHNAMA RAJU MOHAN KUMAR,BENGALURU vs INCOME TAX OFFICER, BENGALURU
ITA 2315/BANG/2026[2013-14]Status: DisposedITAT BangaloreAY 2013-14
SRI SHIVAGANGA YOGA CENTRE,ABHISTAVARA VINAYAKA TEMPLE FRONT vs INCOME TAX OFFICER, WARD-1, HUBLI
ITA 2117/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SARASWATHI EDUCATION AND CULTURE TRUST, MYSORE,MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU, BENGALURU
ITA 1590/BANG/2026[2026-2027]Status: DisposedITAT BangaloreAY 2026-2027
SARASWATHI EDUCATION AND CULTURE TRUST, MYSORE,MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU, BENGALURU
ITA 1589/BANG/2026[2026-2027]Status: DisposedITAT BangaloreAY 2026-2027
SYED KABEER HUSSAIN,BANGALORE , KARNATAKA vs INCOME TAX OFFICER WARD -7(2)(1) BANGALORE, BANGALORE , KARNATAKA
ITA 1540/BANG/2026[2024-25]Status: DisposedITAT BangaloreAY 2024-25
SRINIVAS REDDY PRABHAKAR,BANGALORE vs INCOME TAX OFFICER, WARD 3(2)(1), BANGALORE
ITA 1466/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23