Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,162 total)
MAHEBOOB MALULSAHEB TAMBE,MUMBAI vs ITO, WARD 2(1), SOLAPUR, SOLAPUR
ITA 3313/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
MAHEBOOB MALULSAHEB TAMBE,MUMBAI vs ITO, WARD 2(1), SOLAPUR, SOLAPUR
ITA 3312/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
ANNASAHEB RAMAN SHINDE,CHANDWAD NASHIK vs WARD 1, MALEGAON, MALEGAON
ITA 3311/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
ANNASAHEB RAMAN SHINDE,CHANDWAD NASHIK vs WARD 1, MALEGAON, MALEGAON
ITA 3310/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
GAJIRAM BHAGUJI PALDE,NASHIK vs ITO WARD 2(1),NASHIK, NASHIK
ITA 3309/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
GAJIRAM BHAGUJI PALDE,NASHIK vs ITO WARD 2(1),NASHIK, NASHIK
ITA 3308/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
LAXMIKANT DABRAL,MUMBAI vs ITO,WARD-4 PANVEL, PANVEL
ITA 3287/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
LAXMIKANT DABRAL,MUMBAI vs ITO,WARD-4, PANVEL, PANVEL
ITA 3286/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
LILADHAR ULHAS CHAUDHARI,MUMBAI vs ITO,WARD-1(4), JALGAON, JALGAON
ITA 3285/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
LILADHAR ULHAS CHAUDHARI,MUMBAI vs ITO,WARD-1(4), JALGAON, JALGAON
ITA 3284/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
RAVINDRA GOPAL CHANDGADKAR,MUMBAI vs ITO,WARD-1(1), KOLHAPUR, KOLHAPUR
ITA 3264/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
RAVINDRA GOPAL CHANDGADKAR,MUMBAI vs ITO,WARD-1(1), KOLHAPUR, KOLHAPUR
ITA 3263/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
SUNITA JAIPRAKASH GAIDHANI,MUMBAI vs ITO,WARD-2(1), NASHIK, NASHIK
ITA 3262/PUN/2026[2021-2022]Status: DisposedITAT PuneAY 2021-2022
SUNITA JAIPRAKASH GAIDHANI,MUMBAI vs ITO,WARD-2(1), NASHIK, NASHIK
ITA 3261/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
SURESH DATTATRAY DHIKALE,CHANDWAD, NASHIK vs THE ITO, WARD-1, MALEGAON, MALEGAON
ITA 2965/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SMT. PRIYANKA DIPAK JADHAV,KOLHAPUR vs INCOME TAX OFFICER, WARD 1(1), KOLHAPUR, KOLHAPUR
ITA 2600/PUN/2026[2024-2025]Status: DisposedITAT PuneAY 2024-2025
VIVEKANAND SHIKSHAKANCHI SAHKARI PATSANSTHA MARYADIT KADA ,BEED vs ITO WARD 1(5), AURANGABAD, AURANGABAD
ITA 2407/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
APPASAHEB LIMBAJI SUKASE,GANGAPUR AURANGABAD vs INCOME TAX OFFICER, AURANGABAD
ITA 2311/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
MADHU HARESHKUMAR JAIN,KOLHAPUR, MAHARASHTRA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1, KOLHAPUR, KOLHAPUR, MAHARASHTRA
ITA 1698/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
DIGAMBAR GANPATRAO JADHAV,SANGLI vs ITO WAD 3 SANGLI, SANGLI
ITA 1647/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
K N K HOSPITALITY,AURANGABAD vs ITO WARD 1(1), AURANGABAD
ITA 1640/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
CREATIVE FOUNDATION,NANDURBAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),PUNE, PUNE
ITA 1502/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
INCOME TAX OFFICER , JALGAON vs BHUSHAN DILIP PATIL, JALGAON
ITA 1065/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
KAI ANANT SHRIDHAR OAK VANAUSHADHI SANSHODHAN VA SANVARDHAN PRATISHTHAN,RAIGAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 2577/PUN/2025[2026-27]Status: DisposedITAT PuneAY 2026-27
PALASH BEJ,PURBA BURDWAN vs I.T.O., WARD - 1(1),, BURDWAN
ITA 2330/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
MAY FLOWER ENERPRISES PRIVATE LIMITED,COIMBATORE vs ACIT CENTRAL CIRCLE, COIMBATORE
ITA 443/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DCIT, NUNGAMBAKKAM CHENNAI vs M/S SWISS PARK VANIYA PVT. LTD., WORLI MUMBAI
ITA 413/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SHIVAKUMAR MALAIMEGAM,PUZHAL vs ITO, NON-CORPORATE WARD 10(3), CHENNAI, CHENNAI
ITA 3963/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SHIVAKUMAR MALAIMEGAM,PUZAL vs ITO, NON-CORPORATE WARD 10(3), CHENNAI, CHENNAI
ITA 3962/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
K911 CHINNAKKAMPALAYAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD,TIRUPUR vs THE INCOME TAX OFFICER, WARD 2(4), TIRUPUR
ITA 3881/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19