Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,469 total)
RAJESH MARU,MHOW vs ITO-5(1), INDORE, INDORE
ITA 839/IND/2025[2023-2024]Status: DisposedITAT IndoreAY 2023-2024
RAJESH MARU,MHOW vs ITO-5(1), INDORE, INDORE
ITA 838/IND/2025[2022-2023]Status: DisposedITAT IndoreAY 2022-2023
INCOME TAX OFFICER, INDORE vs AASHTA DOSHI, INDORE
ITA 789/IND/2025[2024-25]Status: DisposedITAT IndoreAY 2024-25
PRAKASH CHANDRA DOSI,NEEMUCH vs INCOME TAX OFFICER, NEEMUCH
ITA 658/IND/2025[2011-12]Status: DisposedITAT IndoreAY 2011-12
KRISHNA MAHESHWARI,UJJAIN vs ITO WARD 1(2) UJJAIN, UJJAIN
ITA 336/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
RAGHVENDRA PALIWAL,PIPARIA vs ITO -2, ITARSI
ITA 282/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
SHAILENDRA KUMAR SOGANI,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX 4(1), BHOPAL
ITA 1076/IND/2025[2012-13]Status: DisposedITAT IndoreAY 2012-13
SATISH JAGANNATH RAHATE,SATARA vs A.O WARD 4, SATARA
ITA 2869/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
M/S. SHOPARNA BROTHERS PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(1), KOLKATA
ITA 880/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
M/S. SHOPARNA BROTHERS PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(1),, KOLKATA
ITA 879/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
AEON FORMULATIONS PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER, CORPORATE WARD 2(1), CHENNAI, CHENNAI
ITA 2481/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
DAHIHANDI SAMANVAI SAMITEE,MUMBAI vs ITO EXEMPTION WARD 1(2, MUMBAI
ITA 6939/MUM/2026[NA]Status: DisposedITAT Mumbai
SHRI MAHADEV AYURVEDIC CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 6938/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DAHIHANDI SAMANVAI SAMITEE,MUMBAI vs ITO EXEMPTION WARD 1(2), MUMBAI
ITA 6933/MUM/2026[NA]Status: DisposedITAT Mumbai
SHRI MAHADEV AYURVEDIC CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 6925/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DHAMMA PATTANA VIPASSANA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6576/MUM/2026[2027-28 to 2031-32]Status: DisposedITAT Mumbai
DHAMMA PATTANA VIPASSANA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6575/MUM/2026[2027-28 to 2036-37]Status: DisposedITAT Mumbai
D vs WELFARE FOUNDATION,THANEVS.INCOME TAX OFFICER, EXEMPTION WARD, THANE
ITA 6191/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
M/s. SREE GOPAL AGENCIES vs NATIONAL FACELESS ASSESSMENT CENTRE
WP/1196/2026ITAT Andhra Pradesh
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM, BELGUAM vs M/S RAJGURU FOODS, BIJAPUR
ITA 77/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 640/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 639/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 638/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
ASHOK KHUBCHANDANI,RAIPUR vs DCIT, CIRCLE 1(1), RAIPUR, RAIPUR
ITA 437/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
KISHORBHAI C BHAGTANI,RAJKOT vs INCOME TAX OFFICER WARD 2(1)(1), RAJKOT
ITA 999/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
KAILASHBEN KANJIBHAI PATEL,RAJKOT vs INCOME TAX OFFICER WARD-2(2), RAJKOT
ITA 946/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
DEVAYATBHAI KALOTARA,RAJKOT vs THE INCOME TAX OFFICER, WARD-2, RAJKOT
ITA 679/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
SHREE HARIKRUSHNA VELFARE TRUST,BHACHAU vs THE ITO EXEMPTION WARD 1, RJAKOT, RAJKOT
ITA 677/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
JAY CHETAN KOTHARI ,RAJKOT vs )INCOME TAX OFFICER WARD-1(1)(1), RAJKOT
ITA 1173/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
DIXIT LAXMANBHAI FALDU,RAJKOT vs INCOME TAX OFFICER, WARD-2(6), JAMNAGAR
ITA 1063/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
