Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,469 total)
JAY PATEL, RAIPUR,RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR
ITA 684/RPR/2026[2015-16]Status: HeardITAT RaipurAY 2015-16
M/S. MAA MAHAMAYA ROLLING MILL PVT. LTD., MAHASAMUND,MAHASAMUND vs ACIT,CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 683/RPR/2026[2014-15]Status: HeardITAT RaipurAY 2014-15
SARVAMANGLA CONSTRTUCTION CO.,KORBA vs DCIT,CENTRAL CIRCLE-1,RAIPUR, RAIPUR
ITA 382/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
YOGESH KUMAR,LEGAL HEIR OF LATE SH. GAYA PRASAD VILL. NAGLA SUR vs INCOME-TAX OFFICER, WARD 2(2)(2), FIROZABAD, AAYAKAR BHAWAN, FIROZABAD
ITA 685/AGR/2026[2013-14]Status: DisposedITAT AgraAY 2013-14
R.B. TIMBER,AGRA vs INCOME TAX OFFICER, AGRA
ITA 665/AGR/2026[2018-2019]Status: DisposedITAT AgraAY 2018-2019
SAMVEDNA FOUNDATION TRUST,AGRA vs ITO, WARD EXEMPTION, AGRA
ITA 496/AGR/2026[2025-26]Status: DisposedITAT AgraAY 2025-26
ANJALI SINGHAL,AGRA vs ITO WARD, 2(1)(1), AGRA, AGRA
ITA 446/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
SHRI PAWANSUT DADRAWA SARKAR NYAS DANDRUA,KATROL vs EXEMPTION WARD , GWALIOR
ITA 444/AGR/2026[2027-28]Status: DisposedITAT AgraAY 2027-28
BHARAT EXPLOSISIVE LIMITED,LALITPUR vs DY.CIT, CIRCLE-6, JHANSI
ITA 433/AGR/2026[2006-07]Status: DisposedITAT AgraAY 2006-07
SHEELA DEVI,ETAWAH vs ITO,WARD 2(2)(5), ETAWAH, ETAWAH
ITA 419/AGR/2026[2015-16]Status: DisposedITAT AgraAY 2015-16
SULEKHA GUPTA,SHEOPURKALAN vs ITO-1, MORENA, GWALIOR
ITA 317/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
SATYA PRAKASH MISHRA,GWALIOR vs INCOME TAX OFFICER, GWALIOR
ITA 251/AGR/2026[2011-12]Status: DisposedITAT AgraAY 2011-12
RASIKLAL KALYANJIBHAI BHUT,JAMNAGAR vs ITO WARD, 2(10), JAMNAGAR
ITA 1161/RJT/2026[2015-16]Status: DisposedITAT RajkotAY 2015-16
BHIKHU RAJSHI KARAVADARA,PORBANDAR vs INCOME TAX OFFICER WARD-2(4), PORBANDAR
ITA 1097/RJT/2026[2012-13]Status: DisposedITAT RajkotAY 2012-13
SAMAT KHIMABHAI SISODIYA,VERAVAL vs INCOME TAX OFFICER WARD-1, JUNAGADH
ITA 1059/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
PRITIBEN PRAVINCHANDRA PALAN,RAJKOT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAJKOT
ITA 800/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
PARULBEN JERAMBHAI PARSANA,RAJKOT vs INCOME TAX OFFICER, WARD-2(2)(3), RAJKOT
ITA 799/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
ATUL DURLABHJIBHAI DATTANI,JAMNAGAR vs ITO, WARD 2(6), JAMNAGAR, JAMNAGAR
ITA 775/RJT/2025[2005-06]Status: DisposedITAT RajkotAY 2005-06
ATUL DURLABHJIBHAI DATTANI,JAMNAGAR vs ITO, WARD 2(6), JAMNAGAR, JAMNAGAR
ITA 774/RJT/2025[2004-05]Status: DisposedITAT RajkotAY 2004-05
ATUL DURLABHJIBHAI DATTANI,JAMNAGAR vs ITO, WARD 2(6), JAMNAGAR, JAMNAGAR
ITA 773/RJT/2025[2003-04]Status: DisposedITAT RajkotAY 2003-04
ATUL DURLABHJIBHAI DATTANI,JAMNAGAR vs ITO, WARD 2(6), JAMNAGAR, JAMNAGAR
ITA 771/RJT/2025[2004-05]Status: DisposedITAT RajkotAY 2004-05
DIGJAM LIMITED,JAMNAGAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR, JAMNAGAR
ITA 349/RJT/2025[2021-22]Status: DisposedITAT RajkotAY 2021-22
KAILASHBAI MANUBHAI KAHOR,RAJKOT vs THE PR. COMMISSIONER OF INCOME-TAX, RAJKOT-1, RAJKOT, RAJKOT
ITA 347/RJT/2025[2016-17]Status: DisposedITAT RajkotAY 2016-17
FIROZ KHAN JAMIL KHAN PATHAN,BHANDARA vs ITO WARD-2 BHANDARA , BHANDARA
ITA 79/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
SURESH TURYAMAL JASWANI,AKOLA vs ITO WARD-2, AKOLA
ITA 171/NAG/2026[2014-15]Status: DisposedITAT NagpurAY 2014-15
BHARTIYA SADVICHAR PRASARAK MANDAL,CHANDRAPUR vs INCOME TAX OFFICER WARD - 3 EXEMPTIONS, NAGPUR
ITA 164/NAG/2026[2022-23]Status: DisposedITAT NagpurAY 2022-23
MATABADAL SURAJPAL MISHRA,NAGPUR vs ITO WARD 5(1), NAGPUR
ITA 132/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
JIJAMATA MAHILA GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA,SAKOLI vs ITO WARD -1, BHANDRA
ITA 102/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
JEEVAN DEEP SAMITI,BHATAPARA vs CIT EXEMPTION, BHOPAL
ITA 862/IND/2026[2026-27]Status: DisposedITAT IndoreAY 2026-27
VAISHALI NAGAR SIKSHAN SAMITI,BHILAI vs COMMISSIONER OF INCOME TAX EXEMPTION BHOPAL, BHOPAL
ITA 713/IND/2026[NILL]Status: DisposedITAT Indore
