Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,469 total)
DILIPKUMAR MANUBHAI PATEL,VADODARA vs PR. CIT, VADODARA -1, VADODARA
ITA 1654/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
ASR COTTON PRIVATE LIMITED,BOTAD vs THE ACIT, CIRCLE 1 , BHAVNAGAR, BHAVNAGAR
ITA 1590/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
NIDHI PETROCHEMICALS PVT. LTD.,AHMEDABAD vs THE PCIT (CENTRAL), AHMEDABAD
ITA 985/AHD/2024[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
TAHIRNAQSH MOHD YUSUF MEMON,VADODARA vs THE ACIT, CIRCLE-3(1), VADODARA
ITA 1286/AHD/2024[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
NISAR MOHAMMAD MUSA MALANS,KINWAT DIST NANDED vs ITO WARD1, NANDED
ITSSA 110/PUN/2026[2014.15]Status: DisposedITAT Pune
VIJAY BABURAO PATIL GURAV,KOLHAPUR vs INCOME TAX OFFICER, WARD 1(5), KOLHAPUR, KOLHAPUR
ITA 750/PUN/2026[2014-2015]Status: DisposedITAT PuneAY 2014-2015
SHREE AMRUTVAHINI GRAMVIKAS MANDAL,AHILYANAGAR vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE, PUNE
ITA 3139/PUN/2026[NA]Status: DisposedITAT Pune
SHOBHA SUDAMRAO TAGAD,AHMEDNAGAR vs ITO WD-1 , AHMEDNAGAR
ITA 311/PUN/2026[2023-24]Status: DisposedITAT PuneAY 2023-24
YASHASWI ACADEMY FOR SKILLS,PUNE vs PCIT (CENTRAL), PUNE
ITA 2448/PUN/2026[NA]Status: DisposedITAT Pune
YASHASWI ACADEMY FOR SKILLS,PUNE vs PCIT (CENTRAL) , PUNE
ITA 2447/PUN/2026[NA]Status: DisposedITAT Pune
MUSLIM FOUNDATION FOR RENAISSANCE KOLHAPUR,KOLHAPUR vs CIT(EXEMPTION), PUNE, PUNE
ITA 1921/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
INCOME TAX OFFICER, WD-3(3), PMT BUILDING vs ORING INDUSTRIAL NETWORKI NG PRIVATE LIMITED, PUNE
ITA 181/PUN/2026[2022-23]Status: DisposedITAT PuneAY 2022-23
SHARMA DHARMENDRA GORAKHNATH HUF,SHRIRAMPUR vs ITO WD 2 AHMEDNAHAR, ITO AHMEDNAGAR
ITA 1156/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
SUREKHA SUBHASH PARVE,PUNE vs ITO WARD - 4(5), PUNE
ITA 3137/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
M/S AMRIT CEMENT LIMITED,OPPOSITE HORSE SHOE BUILDING vs DCIT, CENTRAL CIR 4(1), KOLKATA, AAYAKAR BHAWAN POORVA
ITA 1564/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
M/S AMRIT CEMENT LIMITED ,OPPOSITE HORSE SHOE BUILDING, UMLAPER VILLAGE, ELA vs DCIT, CENTRAL CIR 4(1), KOLKATA, AAYAKAR BHAWAN POORVA
ITA 1563/KOL/2026[2022-23]Status: DisposedITAT KolkataAY 2022-23
M/S AMRIT CEMENT LIMITED ,OPPOSITE HORSE SHOE BUILDING, UMLAPER VILLAGE, ELA vs DCIT, CENTRAL CIR 4(1), KOLKATA, AAYAKAR BHAWAN POORVA,
ITA 1562/KOL/2026[2021-22]Status: DisposedITAT KolkataAY 2021-22
M/S AMRIT CEMENT LIMITED ,OPPOSITE HORSE SHOE BUILDING, UMLAPER VILLAGE, ELA vs DCIT, CENTRAL CIR 4(1), KOLKATA, AAYAKAR BHAWAN POORVA
ITA 1561/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
M/S AMRIT CEMENT LIMITED ,OPPOSITE HORSE SHOE BUILDING, UMLAPER VILLAGE, ELA vs DCIT, CENTRAL CIR 4(1), KOLKATA, AAYAKAR BHAWAN POORVA,
ITA 1560/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
AMRIT CEMENT LIMITED,OPPOSITE HORSE SHOE BUILDING, UMLAPER VILLAGE, ELA vs DCIT, CENTRAL CIR 4(1), KOLKATA, AAYAKAR BHAWAN POORVA
ITA 1559/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
M/S AMRIT CEMENT LIMITED ,OPPOSITE HORSE SHOE BUILDING, UMLAPER VILLAGE, ELA vs DCIT, CENTRAL CIR 4(1), KOLKATA, AAYAKAR BHAWAN POORVA
ITA 1558/KOL/2026[2015-16]Status: DisposedITAT KolkataAY 2015-16
M/S AMRIT CEMENT LIMITED ,OPPOSITE HORSE SHOE BUILDING, UMLAPER VILLAGE, ELA vs DCIT, CENTRAL CIR 4(1), KOLKATA, AAYAKAR BHAWAN POORVA,
ITA 1557/KOL/2026[2013-14]Status: DisposedITAT KolkataAY 2013-14
M/S AMRIT CEMENT LIMITED,OPPOSITE HORSE SHOE BUILDING, UMLAPER VILLAGE, ELA vs DCIT, CENTRAL CIR 4(1), KOLKATA, AAYAKAR BHAWAN POORVA
ITA 1556/KOL/2026[2012-13]Status: DisposedITAT KolkataAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), KOLKATA, KOLKATA vs NILACHAL IRON AND POWER LIMITED, M/S.OCL IRON & STEEL LTD. (SUCCESSOR-IN INTEREST OF M/S. NILACHAL , KOLKATA
ITA 3050/KOL/2025[2015-16]Status: DisposedITAT KolkataAY 2015-16
THE STOCK & BOND TRADING COMPANY,MAHARASHTRA vs DCIT, CIRCLE 4(2)(1), MUMBAI, MUMBAI
ITA 3339/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO , LOWER PAREL vs SHREEJI PAPER CORPORATION, DN NAGAR
ITA 2966/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SURESH NANJI DABHI,MUMBAI vs ITO WARD 25(3)(1), MUMBAI
ITA 7906/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MANISH TUTEJA ,FATEHABAD vs PR. CIT, ROHTAK
ITA 1569/DEL/2023[2018-19]Status: DisposedITAT DelhiAY 2018-19
MOHAN YADAV, DURG,DURG vs INCOME TAX OFFICER, BHILAI, BHILAI
ITA 686/RPR/2026[2013-14]Status: HeardITAT RaipurAY 2013-14
M/S MITTAL ALLOY CASTINGS CO., RAIGARH,RAIGARH vs ACIT, CIRCLE-1(1), BILASPUR, BILASPUR
ITA 685/RPR/2026[2018-19]Status: HeardITAT RaipurAY 2018-19
