Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,469 total)
SUBHASISH BHATTACHARYA,KOLKATA vs I.T.O., WARD - 52(1), KOLKATA
ITA 2849/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
SRI SUBHASISH BHATTACHARYA,KOLKATA vs I.T.O., WARD - 52(1), KOLKATA
ITA 2848/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
DILIP KUMAR NASKAR,WEST BENGAL, INDIA vs INCOME TAX OFFICER(WARD 52(1), KOLKATA), AAYAKAR BHAWAN,KOLKATA
ITA 2831/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
DILIP KUMAR NASKAR,WEST BENGAL, INDIA vs INCOME TAX OFFICER(WARD 52(1), KOLKATA), AAYAKAR BHAWAN,KOLKATA
ITA 2830/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
SUNIT KUMAR PATTANAYAK,HALDIA vs I.T.O., WARD - 27(1), HALDIA
ITA 2576/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
SWETA SOMANI,KOLKATA vs ITO, WARD 44(2), KOLKATA,, KOLKATA
ITA 1656/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
AJIT KUMAR MAJHI,WEST BENGAL vs INCOME TAX OFFICER-WARD 52(1), KOLKATA
ITA 1619/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
R K SWAMY LIMITED,CHENNAI vs DCIT NON CORPORATE CIRCLE 10(1), CHENNAI
ITA 504/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
M/S. ACCORD DISTILLERS & BREWERS PRIVATE LIMITED,CHENNAI vs PCIT, CENTRAL -2, CHENNAI, CHENNAI
ITA 2273/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
M/S. R.K. SWAMY LTD.,CHENNAI vs DCIT, NCC-10(1), CHENNAI
ITA 2822/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
THE IRISH HOUSE FOOD AND BEVERAGES PVT LTD,MUMBAI vs DCIT 8(3)(1), MUMBAI
ITA 5568/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
TMW FINTECH PRIVATE LIMITED,MUMBAI vs CIRCLE 14(1)(2), MUMBAI
ITA 30/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
HAMMER PLUS JEWELLERY PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 2450/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
MUSKAN SAMAJIK AVAM SHIKSHA PRASAR AVAM PRACHAR SAMITI,GUNA vs ACIT CENTRAL CIRCLE, GWALIOR
ITSSA 131/AGR/2023[2017-18]Status: DisposedITAT AgraAY 2017-18
SAT GURU SARAN NIWAS TRUST,AGRA vs CIT(EXEMPTION), AGRA
ITA 674/AGR/2026[2026-27]Status: DisposedITAT AgraAY 2026-27
GANGA SINGH CHAUHAN,GWALIOR vs DCIT 1(1), GWALIOR
ITA 144/AGR/2026[2021-22]Status: DisposedITAT AgraAY 2021-22
GANGA SINGH CHAUHAN,GWALIOR vs DCIT 1(1), GWALIOR
ITA 143/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
PAWAN AGARWAL,MATHURA vs DY CIT ,CC , AGRA
ITA 168/AGR/2019[2015-16]Status: DisposedITAT AgraAY 2015-16
RAJNANDGAON LEPROSY HOSPITAL & CLINIC, RAJNANDGAON,RAJNANDGAON vs EXEMEPTION WARD 2 RAIPUR, RAIPUR
ITA 373/RPR/2026[2027-28]Status: DisposedITAT RaipurAY 2027-28
JAGAN NATH RATAN LAL BANGUR TRUST,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 935/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SHRI DIGAMBER JAIN ATISHYA KSHETRA PARASHVNATH,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 650/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
AJAY SINGH,KOTA vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
ITA 495/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
SBI, (ERSTWHILE SBBJ),BARAN vs ITO (TDS), KOTA
ITA 143/JPR/2026[2017-18]Status: DisposedITAT JaipurAY 2017-18
M/S NAMDEV FINVEST PVT. LTD.,JAIPUR vs ACIT, CIRCLE-1, JAIPUR, JAIPUR
ITA 1255/JPR/2026[2022-23]Status: DisposedITAT JaipurAY 2022-23
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), AHMEDABAD, AHMEDABAD vs PACIFICA INDIA PROJECTS PRIVATE LIMITED, AHMEDABAD
ITA 2336/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), AHMEDABAD, AHMEDABAD vs PACIFICA BUILDERS PRIVATE LIMITED, AHMEDABAD
ITA 2335/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
SHRI VIKASKUMAR MACWAN,NADIAD vs DC/ACIT CENTRAL CIRCLE 3, VADODARA
ITA 2022/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
SHREE JALARAM FINANCE,BORSAD vs INCOME TAX OFFICER, WARD 1(3)(4), PETLAD
ITA 1785/AHD/2026[2000-01]Status: DisposedITAT AhmedabadAY 2000-01
ALKESHBHAI CHIMANBHAI BAROT,AHMEDABAD vs ITO WARD 1(2)(1), AHMEDABAD
ITA 178/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
ALKESHBHAI CHIMANBHAI BAROT,AHMEDABAD vs THE ITO, WARD 1(2)(1), AHMEDABAD
ITA 177/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18