Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,469 total)
MALHAR NITIN BHUPTANI,RAJKOTQ vs ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE -2(1) , RAJKOT
ITA 1054/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
KAMLESH SHASHIKANTBHAI DAVE ,MORBI vs INCOME TAX OFFICER WARD -2(2)(1), RAJKOT
ITA 1045/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
S R P JUTHA 13 RAJKOT VI AND GR S MA,RAJKOT vs ITO WD 1(2)(1) RAJKOT, RAJKOT
ITA 951/RJT/2025[2017-18]Status: DisposedITAT RajkotAY 2017-18
DINESHKUMAR CHHAGANLAL MANAVADARIA ,JUNAGADH vs ITO WARD 1, JUNAGADH, JUNAGADH
ITA 837/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
SHRI DINESHKUMAR CHHAGANLAL MANAVADARIA,JUNAGADH vs INCOME TAX OFFICER, WARD - 1, JUNAGADH, JUNAGADH
ITA 836/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
RAJESHKUMAR SHAH,NAVAGAM,UDHANA vs INCOME TAX OFFICER, ADAJAN
ITA 283/SRT/2026[2022-23]Status: DisposedITAT SuratAY 2022-23
GOKULANAND PETRO FIBRES,SURAT vs SURAT.DCIT1, CIRCLE 1(1)(1),, SURAT
ITA 18/SRT/2026[2018-19]Status: DisposedITAT SuratAY 2018-19
RATILAL PATEL,ANKLESHWAR vs ITO WARD 2(2), BHARUCH
ITA 637/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
SHRI NA vs ARI KHEDUT SAHKARI SOCIETY LTD.,NAVSARIVS.ACIT , NAVSARI CIRCLE, NAVSARI
ITA 362/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
DCIT, CIRCLE-1(3), SURAT, ADAJAN vs MAHENDRAKUMAR VARJANGBHAI JILARIA, AMBIKA NAGAR SOCITY
ITA 777/SRT/2023[2017-18]Status: DisposedITAT SuratAY 2017-18
ACIT, GUWAHATI vs HARVINDER SINGH SEHGAL, THANGAL BAZAR, MANIPUR
ITA 379/GTY/2025[2021]Status: DisposedITAT Guwahati
HARVINDER SINGH SEHGAL,MANIPUR vs CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
ITA 374/GTY/2025[2021-22]Status: DisposedITAT GuwahatiAY 2021-22
FEROSH D MARAK,MEGHALAYA vs ITO, W-1, SHILLONG, MEGHALAYA
ITA 265/GTY/2025[2017-2018]Status: DisposedITAT GuwahatiAY 2017-2018
FEROSH D MARAK,MEGHALAYA vs ITO, W-1, SHILLONG, MEGHALAYA
ITA 264/GTY/2025[2016-2017]Status: DisposedITAT GuwahatiAY 2016-2017
FEROSH D MARAK,MEGHALAYA vs ITO, W-1, SHILLONG, MEGHALAYA
ITA 263/GTY/2025[2015-2016]Status: DisposedITAT GuwahatiAY 2015-2016
RAM CHANDRA CHOUDHARY,JAIPUR vs ITO WD 7(2), JPR, JAIPUR
ITA 714/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
SHRI DIGAMBER JAIN ATISHYA KSHETRA PARASHVNATH,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 645/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
M/S MAMA FOODS,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
ITA 1311/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
LATE HETALKUMAR GUNVANTLAL SONI (THROUGH LEGAL HEIR MEETABEN SONI),AHMEDABAD vs ITO WARD 1(2)(3), AHMEDABAD
ITA 462/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
JABAR BHURARAM CHAUDHARY,LUNAWADA vs INCOME TAX OFFICE WARD 1, LUNAWADA, LUNAWADA
ITA 2640/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SUN PHARMACEUTICAL INDUSTRIES LTD.,VADODARA vs THE PR. CIT, VADODARA-1, VADODARA
ITA 1066/AHD/2024[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
SUN PHARMACEUTICAL INDUSTRIES LTD.,VADODARA vs THE PR. CIT, VADODARA-1, VADODARA
ITA 1065/AHD/2024[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SMITA SATISH RAHATE,SATARA vs WARD 4 SATARA, SATARA
ITA 2870/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2867/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2866/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2865/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2864/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2863/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2862/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2861/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17