Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

SYNBIOTICSLTD vs COMMISSIONER OF INCOME TAX

ITR/170/1986ITAT Gujarat
6/2/2002

SARABHAI HOLDINGS PVT.LTD. vs THE COMMISSIONR OF INCOME-TAX

ITR/56/1986ITAT Gujarat
6/2/2002

SMT. SUSHILA RANI vs COMMISSIONER OF INCOME TAX AND ANR.

CIVIL APPEAL No. 938/2002ITAT SC

2 Judges

4/2/2002

SUSHILA RANI vs COMMNR. OF INCOME TAX, NEW DELHI

C.A. No.-000938-000938 - 2002ITAT SC
4/2/2002

SURAT CITY GYMKHANA vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/9763/2001ITAT Gujarat
25/1/2002

ASHWIN VANASPATI INDUSTRIES vs COMMISSIONER OF INCOME TAX

ITR/69/1988ITAT Gujarat
25/1/2002

COMMISSIONER OF INCOME-TAX vs NARENDRA R OZA,

ITR/117/1987ITAT Gujarat
8/1/2002

COMMISSIONER OF WEALTH-TAX vs SMITABEN B PATEL

WTR/62/1995ITAT Gujarat
26/12/2001

C.I.T DELHI - IV vs R.L.BHARGAVA

ITR-86/1981ITAT Delhi
21/12/2001

COLLECTOR OF CENTRAL EXCISE, VADODRA. vs M/S DHIREN CHEMICAL INDUSTRIES

C.A. No.-007937-007937 - 1995ITAT SC
12/12/2001

SANJEEV FAMILY TRUST vs INCOME TAX OFFICER

SCA/4691/1992ITAT Gujarat
11/12/2001

NARANDAS SHAMJI & CO. vs DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT)

SCA/1474/1990ITAT Gujarat
11/12/2001

COMMISSIONER OF INCOME-TAX vs PARMANAND M SHAH

ITR/178/1988ITAT Gujarat
11/12/2001

COMMISSIONER OF INCOME TAX vs S N PARUKH PARSI POLYTECHNIC INSTITUTE

ITR/144/1988ITAT Gujarat
11/12/2001

KALINDI INVESTMENT P LTD vs COMMISSIONER OF INCOMET TAX

ITR/122/1988ITAT Gujarat
11/12/2001

COMMISSIONER OF INCOME-TAX vs CADILA CHEMICALS PVT LTD.

ITR/149/1993ITAT Gujarat
6/12/2001

COMMISSIONER OF INCOME TAX vs CADILA LABORATORIES PVT. LTD.

ITR/297/1993ITAT Gujarat
6/12/2001

COMMISSIONER OF WEALTH TAX vs H H VIJAYKUVERBA

WTR/49/1987ITAT Gujarat
5/12/2001

COMMISSIONER OF INCOME-TAX vs GUJARAT CARBON LTD.

ITR/84/1988ITAT Gujarat
5/12/2001

COMMISSIONER OF INCOME-TAX vs ARUN MILLS LIMITED

ITR/23/1988ITAT Gujarat
5/12/2001

DINESH MILLS LTD vs COMMISSIONER OF INCOME TAX

ITR/21/1988ITAT Gujarat
5/12/2001

COMMISSIONER OF INCOME TAX vs HARIKISHANDAS DOLATRAM ADVANI

ITR/136/1988ITAT Gujarat
4/12/2001

COMMISSIONER OF WEALTH-TAX vs J. K. SITWALA

WTR/14/1988ITAT Gujarat
4/12/2001

M/S.PHOENIX INT. LTD. vs COMMR.OF CUSTOMS,DIST.RAIGAD,MAHARASHTRA

C.A. No.-004940-004940 - 1999ITAT SC
29/11/2001

INCOME TAX OFFICER, NEW DELHI vs DELHI DEVELOPMENT AUTHORITY

C.A. No.-003544-003544 - 1998ITAT SC
29/11/2001

COMMISSIONER OF WEALTH TAX vs SHRENIK KASTURBHAI HUF

WTR/120/1995ITAT Gujarat
8/11/2001

ASHADEVI CHANDANBHAI vs COMMISSIONER OF WEALTH-TAX

WTR/25/1992ITAT Gujarat
8/11/2001

COMMISSIONER OF WEALTH TAX vs SMT.SUBHADRA VANICHAND

WTR/99/1997ITAT Gujarat
8/11/2001

COMMISSIONER OF WEALTH-TAX vs GIRA R. PATEL

WTR/82/1995ITAT Gujarat
8/11/2001

COMMISSIONER OF INCOME TAX vs ARVIND MILLS LTD.

ITR/14/1994ITAT Gujarat
8/11/2001