Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
GANESH CHHABABHAI VALLABHAI PATEL vs COMMISSIONER OF INCOME TAX
ITR/28/1988ITAT Gujarat
COMMISSIONER OF INCOME TAX DEL vs MITTAL CASTINGS LTD.
ITA/25/2000ITAT Delhi
M/S.SPEEDWAY RUBBER CO. vs COMMISSIONER, CENTRAL EXCISE, CHANDIGARH
C.A. No.-004844-004846 - 1999ITAT SC
PRADIP J MEHTA vs COMMISSIONER OF INCOME TAX
ITR/7/1988ITAT Gujarat
M/S.APOLLO TYRES LTD. vs C.I.T., KOCHI,KERALA
C.A. No.-006100-006100 - 1998ITAT SC
COLLECTOR OF CENTRAL EXCISE,MEERUT vs M/S.KAPRI INT. (P) LTD
C.A. No.-002205-002205 - 1999ITAT SC
SILK MUSEUM vs COMMISSIONER OF INCOME-TAX
ITR/6/1988ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs ANILKUMAR M. VIRANI
WTR/61/1987ITAT Gujarat
COMMNR.,CENTRAL EXCISE, NAGPUR vs M/S.WAINGANGA SAHKARI S. KARKHANA LTD
C.A. No.-000496-000496 - 1998ITAT SC
COMMISSIONER OF INCOME TAX vs S.G. CHEMICALS & PHARMACEUTICALS LTD
ITR/295/1987ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs HAZARAT PIR SHAH-E-ALAM
WTR/60/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs HAZARAT PIR SHAH-E-ALAM ROZA ESTATE TRUST
ITR/135/1988ITAT Gujarat
K.M. SHARMA vs INCOME TAX OFFICER, WARD 13(7),NEW DELHI
C.A. No.-007742-007742 - 1997ITAT SC
M/S GRASIM INDUSTRIES LTD. vs COLLECTOR OF CUSTOMS, BOMBAY
CIVIL APPEAL No. 1951/1998ITAT SC
3 Judges
M/S.GRASIM INDS.LTD. vs COLLECTOR OF CUSTOMS,BOMBAY
C.A. No.-001951-001951 - 1998ITAT SC
COMMISSIONER OF CUSTOMS, MUMBAI vs M/S VIRGO STEEL, BOMBAY
C.A. No.-003711-003712 - 2000ITAT SC
MERCURY METALS (P) LTD. vs A.C.I.T.
TAXAP/143/2002ITAT Gujarat
COMMISSIONER OF SALES TAX vs SAI PUBLICATION FUND
CIVIL APPEAL No. 9445/1996ITAT SC
2 Judges
THE CHIEF COMMISSIONER OF INCOME TAX, COCHIN vs MIS. KESARIA TEA CO. LTD.
CIVIL APPEAL No. 1581/2001ITAT SC
3 Judges
CHIEF COMMNR. OF INCOME TAX, COCHIN vs M/S. KESARIA TEA CO. LTD
C.A. No.-001581-001581 - 2001ITAT SC
COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. JAGATJIT INDUSTRIES LTD
C.A. No.-007769-007769 - 2001ITAT SC
CENTRE FOR DEV.OF ADV. COMPUTING, PUNE vs COMMISSIONER OF CENTRAL EXCISE, PUNE
C.A. No.-002749-002749 - 2001ITAT SC
COMMISSIONER OF CENTRAL EXCISE, DELHI vs M/S. MARUTI UDYOG LTD
C.A. No.-003783-003783 - 2000ITAT SC
GUJCO CARRIERS vs COMMISSIONER OF INCOME TAX
ITR/271/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZER CO.
ITR/102/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RAJENDRA K PARIKH
ITR/40/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SARABHAI CHEMICAL PVT.LTD.
ITR/57/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs PANNA KNITTING INDUSTRIES
ITR/28/1987ITAT Gujarat
COMNR. OF INCOME TAX, MUMBAI vs M/S DAMANI BROTHERS
C.A. No.-007248-007248 - 1999ITAT SC
COMMISSIONER OF INCOME TAX vs AMBALAL SARABHAI CHARITY TRUST
ITR/8/1987ITAT Gujarat
