Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

COMMISSIONER OF INCOME TAX vs SAURASHTRA PACKAGING P LTD

ITR/65/1995ITAT Gujarat
26/7/2002

COMMISSIONER OF INCOME TAX vs SHRI BUDHILAL HIRALAL RANA,

ITR/158/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

19/7/2002

COMMISSIONER OF INCOME TAX vs ARVIND JEWELLERS

ITR/174/1989ITAT Gujarat
19/7/2002

AMBICA TRADERS vs COMMISSIONER OF INCOME TAX

ITR/45/1990ITAT Gujarat
19/7/2002

COMMISSIONER OF INCOME-TAX vs DIPAK CONSTRUCTION CO

ITR/249/1993ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

18/7/2002

COMMISSIONER OF INCOME-TAX vs VISHASHRIMALI L KUNVERJI

ITR/235/1993ITAT Gujarat
18/7/2002

COMMISSIONER OF INCOME TAX vs SUNISHA SIDHARTH FAMILY TRUST

ITR/43/1992ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

17/7/2002

COMMISSIONER OF INCOME-TAX vs HINDUSTAN CONSTRUCTION CO

ITR/140/1991ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

17/7/2002

COMMISSIONER OF INCOME-TAX vs LAKHABHAI LAVJIBHAI

ITR/11/1991ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

17/7/2002

COMMISSIONER OF INCOME TAX vs ARUNA MILLS LTD.

ITR/145/1986ITAT Gujarat
10/7/2002

COMMISSIONER OF INCOME-TAX vs HINDUSTAN CONSTRUCTION CO.

ITR/35/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

5/7/2002

COMMISSIONER OF INCOME-TAX vs FABRIQUIP PVT LTD

ITR/171/1988ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

5/7/2002

COMMISSIONER OF INCOME TAX vs CHANDRIKA C. PAREKH

ITR/151/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

5/7/2002

H.K. INVESTMENT CO.LTD. vs COMMISSIONER OF INCOME-TAX

ITR/81/1990ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

4/7/2002

HARSHADKUMAR S MEHTA vs COMMISSIONER OF WEALTH TAX

WTR/7/1988ITAT Gujarat
4/7/2002

COMMISSIONER OF INCOME TAX vs SUMANKUMAR I PAREKH

ITR/80/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

3/7/2002

COMMISSIONER OF INCOME TAX vs ARUNABEN SUMANKUMAR

ITR/180/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

3/7/2002

COMMISSIONER OF INCOME TAX vs KALPANABEN ISHWARLAL

ITR/176/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

3/7/2002

COMMISSIONER OF INCOME TAX vs H.M.T.CONSTRUCTION CO.

ITR/164/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

3/7/2002

COMMISSIONER OF INCOME TAX vs SARANGPUR COTTON MFG. CO. LTD.

ITR/141/1989ITAT Gujarat
3/7/2002

COMMISSIONER OF WEALTH TAX vs SHETH AMBALAL HIMATLAL (INDL)

WTR/28/1989ITAT Gujarat
3/7/2002

COMMISSIONER OF WEALTH TAX vs BOMBAY CONDUCTORS & ELECTRICALLTD.

WTR/29/1989ITAT Gujarat
27/6/2002

HARGOVIND DAMJI vs COMMISSIONER OF INCOME TAX

ITR/393/1984ITAT Gujarat
27/6/2002

COMMISSIONER OF WEALTH TAX vs VINUBHAI H PANCHAL(HUF)

WTR/8/1988ITAT Gujarat
26/6/2002

COMMISSIONER OF WEALTH TAX vs LALITCHANDRA M PATEL

WTR/6/1988ITAT Gujarat
20/6/2002

MAMTA TYPE SETTING WORKS vs A.C.I.T.

TAXAP/176/2002ITAT Gujarat
19/6/2002

KANCHANJUNGA INVESTMENTS P LTD vs COMMISSIONER OF INCOEM TAX

ITR/120/1988ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

18/6/2002

COMMISSIONER OF INCOME-TAX vs KANTILAL R. PATEL

ITR/129/1986ITAT Gujarat
18/6/2002

COMMUNIDADE OF CHICALIM vs INCOME TAX OFFICER and ORS.

WP/356/1991ITAT Bombay
11/6/2002

THE COMMISSIONER OF INCOME TAX vs M/S HEDE CONSULTANCY PVT.LTD. and ANR.

TXA/3/2002ITAT Bombay
10/6/2002