Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
CEMENTO CORPORATION LTD. vs COLLECTOR OF CENTRAL EXCISE
C.A. No.-002657-002657 - 1994ITAT SC
COMMNR.OF CENTRAL EXCISE COIMBATORE vs V.MADHU @ C.V.MAADHESH
C.A. No.-006514-006515 - 2002ITAT SC
SHATRUSHAILYA DIGVIJAYSINGH JADEJA vs COMMISSIONER OF INCOME TAX RAJKOT
SCA/2020/1999ITAT Gujarat
COLLECTOR OF CENTRAL EXCISE, BOMBAY vs MAHARASHTRA FUR FABRICS LTD
C.A. No.-000685-000685 - 1995ITAT SC
STANDARD PENCILS (P) LTD. vs COLLECTOR OF CENTRAL EXCISE, MADRAS
C.A. No.-000737-000737 - 1995ITAT SC
COLLECTOR OF CENTRAL EXCISE, AHMEDABAD vs I.T.E.C. (P) LTD., BOMBAY
C.A. No.-000736-000736 - 1995ITAT SC
BHUPINDER STEELS PVT.LTD. vs COLLECTOR OF CENTRAL EXCISE NEW DELHI
C.A. No.-004843-004843 - 1994ITAT SC
BHUPINDRA STEELS (P) LTD. vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI
C.A. No.-002305-002305 - 1994ITAT SC
COLLECTOR OF CENTRAL EXCISE,N.DELHI vs HINDUSTAN SANITARYWARE & INDUSTRIES
C.A. No.-001627-001627 - 1994ITAT SC
M/S POLYFLEX (INDIA) PVT. LTD. vs COMMISSIONER OF INCOME TAX, KARNATAKA
C.A. No.-000823-000823 - 2001ITAT SC
COMMISSIONER OF INCOME TAX vs S.G. CHEMICALS & PHARMACEUTICALS LTD.
ITR/194/1989ITAT Gujarat
GUJARAT TEA PROCESSORS & PACKERS PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITR/146/1989ITAT Gujarat
S.DAVE & CO. vs C.I.T.
ITR/155/1988ITAT Gujarat
M/S. GENERAL FINANCE CO. AND ANR. vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNJAB
CRIMINAL APPEAL No. 442/1994ITAT SC
2 Judges
USHA FERTILIZERS vs COMMISSIONER OF INCOME-TAX
ITR/42/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RANGRAJ KESHUMAL
ITR/186/1990ITAT Gujarat
COMMISSIONER OF INCOME TAX vs AMORA CHEMICALS PVT. LTD.
ITR/79/1988ITAT Gujarat
COMMISSIONER OF INCOME TAX DEL vs GULSHAN KUMAR THR. LR'S
ITA - 89 / 2002ITAT Delhi
COMMISSIONER OF INCOME TAX IX vs KISHAN LAL H.U.F.
ITA/155/2002ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs TEK CHAND
ITA/154/2002ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs GOLD TEX FURNISHING INDUSTRIES
ITA/80/2002ITAT Delhi
DIRECTOR OF I.T. vs BHARAT KALYAN PRATISHTHAN
ITA - 189 / 2002ITAT Delhi
COMMISSIONER OF INCOME TAX vs EICHER GOODEARTH LTD.
ITA - 8 / 2002ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs AMRATLAL DAHVABHAI PATEL(HUF)
ITA/359/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GUJCHEM DISTILLERS INDIA LTD.
ITA/300/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs EIMCO ELECON (INDIA) LTD.
ITA/250/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SAYAJI INDUSTRIES LTD.
ITA/299/1999ITAT Gujarat
THE COMMISSIONER OF INCOME-TAX vs DR.RAMSWAROOP M. SHARMA
ITA/334/1999ITAT Gujarat
THE C.I.T. vs UPNISHAD INVESTMENT P. LTD.
ITR/33/2000ITAT Gujarat
COMMISSIONER OF INCOME TAX vs THOMSON PRESS INDIA LTD.
ITA - 48 / 2002ITAT Delhi