Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
COMMISSIONER OF WEALTH-TAX vs SUBHADRA VENICHAND KOTHARI
WTR/5/1995ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs HH RAJMATA SHRI GULABKUNVERBA SAHEBA OF NAWANAGAR TRUST
WTR/45/1995ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs K S LOKHANDWALA FAMILY TRUST
WTR/1/1996ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs HARSHADKUAMR N DALAL
WTR/28/1993ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs K S LOKHANDWALA FAMILY TRUST
ITR/165/1995ITAT Gujarat
INNOSEARCH LIMITED vs COMMISSIONER OF INCOM-TAX
ITR/5/1999ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs BARODA CRYSTAL GLASS LTD
ITR/42/1994ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs L B KHARAWALA L R OF LATE B T KHARAWALA
WTR/4/1990ITAT Gujarat
COMMISSIONER OF INCOME TAX vs S P JAIN & COMPANY
ITR/200/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs CHALTHAN VIBHAG UDYOG KHAND SAHAKARI MANDLI LTD.
ITR/165/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs CONTINENTAL HEALDS MFG.PVT.LTD
ITR/119/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SUBHASH FAMILY TRUST
ITR/27/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KADODARA PAPER IND. PVT.LTD.
ITR/195/1994ITAT Gujarat
COMMISSIONER OF INCOME TAXD vs KANCHANJANGA INVSTMENT PVT.LTD..
ITR/176/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs HEMENDRA FAMILY TRUST
ITR/192/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BARODA CRYSTAL GLASS WORKS LTD
ITR/9/1994ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs PRASANT J KINARIWALA
WTR/25/1990ITAT Gujarat
SRF LTD. vs ASST.COLLECTOR OF CENTRAL EXCISE,TRICHY
C.A. No.-002373-002373 - 2000ITAT SC
BHARTI TELECOM LTD. vs COMMISSIONER OF CUSTOMS
C.A. No.-007432-007432 - 2000ITAT SC
GARDEN FINANCE LTD vs ADDL COMMISSIONER OF INCOME TAX
SCA/6056/2001ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NILGIRI INVESTMENTS PVT. LTD.
ITR/315/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SUHRID SARABHAI (HUF) TRUST NO.1
ITR/305/1993ITAT Gujarat
COMMNR.OF CENTRAL EXCISE, MUMBAI vs M/S.FISHER ROSEMOUNT INDIA LTD
C.A. No.-002901-002901 - 2000ITAT SC
COMMISSIONER OF INCOME TAX vs JYOTI ELECTRIC MOTORS LTD
ITR/81/1987ITAT Gujarat
HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA
COMMISSIONER OF INCOME TAX vs FARIDAHMED ABDULSAMAD
ITR/140/1988ITAT Gujarat
MEHTA TRANSPORT CO. vs COMMISSIONER OF INCOME TAX
ITR/10/1988ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs MAHAVIR BUILDERS
ITR/182/1988ITAT Gujarat
AMRISH & CO. vs COMMISSIONER OF INCOME TAX
ITR/72/1988ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SHARDABEN MANSUKHLAL
ITR/186/1988ITAT Gujarat
HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA
COMMISSIONER OF WEALTH TAX vs SANGEETH KENDRA CHARITY TRUST
WTR/35/1987ITAT Gujarat