Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
M/S B J S. CO. M.EAST AGENT ERMENIOS DUCAO vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/200/2004ITAT Uttarakhand
M/S B.J.SERVICES COAS AGENT OF MR KENNETH COOKE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/54/2004ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. RICHARD IMMAN vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/98/2005ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs SEDCO FOREX INTERNATIONAL AS AGENT S.ROTHELL
ITA/66/2002ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. KERRY HENESSY vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/83/2005ITAT Uttarakhand
M/S HUGHES SERVICE LTD. AS AGENT JOHN CO.EDUARDS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/104/2002ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. J. PAULINO vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/96/2005ITAT Uttarakhand
M/S B.J. SERVICE CO. AS AGENT MR.A DE PASSOS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/27/2004ITAT Uttarakhand
M/S HUGHES SERVICE LTD.AS AGENT MR. JOHN HICKY vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/101/2002ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. JAMES R.KELLY vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/79/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF KRASRIMIR BATCHOV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/57/2004ITAT Uttarakhand
M/S B.J. SERVICE CO AS AGENT MAVCICE GUIRGUIS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/23/2004ITAT Uttarakhand
COMMISSIONER INCOME TAX vs SEDCO FOREX INTERNATIONAL AS AGENT A.E.WIVE
ITA/42/2002ITAT Uttarakhand
M/A B.J SERVICES CO. AS AGENT OF MR. JOHN GOOISH vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/115/2005ITAT Uttarakhand
M/S B J S.CO. M.EAST AGENT MACARIO A.C. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/201/2004ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. ACEP ERWIN vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/85/2005ITAT Uttarakhand
M/S B.J.SERVICE CO. AS AGENT OF MR BARRY DOYLE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/48/2004ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR MAURICE GUIRJIS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/63/2004ITAT Uttarakhand
M/S B.J. SERVICE CO. AS AGENT MR. D.S. RELE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/29/2004ITAT Uttarakhand
M/S B J SERVICES CO. AGENT VLADO POVLOVIC vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/70/2005ITAT Uttarakhand
M/S B.J.SERVICE CO. AS AGENT OF ALEXENDROV YUBOMIR vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/31/2004ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR GUEORGUI DAKOV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/55/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. ALAN GOFMAN vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/81/2004ITAT Uttarakhand
M/S B.J. SERVICE CO. AS AGENT MR. STJEPAN VUJEE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/24/2004ITAT Uttarakhand
M/S B J S.CO. M.EAST LUCKEY S. KANDOLHA vs INCOME TAX APPELLANT TRIBUNAL and ORS
ITA/204/2004ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR GLEM V.DRAGLAND vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/53/2004ITAT Uttarakhand
COM. INCOME TAX vs SEDCO. FOREX AS AGENT OF R.GREY
ITA/46/2002ITAT Uttarakhand
M/S B.J.SERVICES CO AS AGENT OF MR A.DE PASSOS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/52/2004ITAT Uttarakhand
M/S HUGHES SERVICEF.E.PVT.LTD AGENT A.P.O.CONNOR vs INCOME TAX APPELLATE TRIBUNAL and ORS
ITA/89/2002ITAT Uttarakhand
M/S HUGHES SERVICE AS AGENT OF MR. DR. PASSOST vs INCOME TAX APPLLATE TRIBUNAL and ORS
ITA/91/2002ITAT Uttarakhand
