Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
M/S B.J.SERVICE CO.AS AGENT OF MR FABIJAN VILEC vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/38/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR KENNETH COORKE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/40/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. SALIM LUBIO vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/74/2004ITAT Uttarakhand
M/S B.J.SERVICE CO. AS AGENT MR. SALIM LUBIS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/21/2004ITAT Uttarakhand
COMMISSIONER INCOME TAX vs SEDCO FOREX INTER NATIONAL DRLNG AS AGENT W.NOLAM
ITA/45/2002ITAT Uttarakhand
M/S B J S.CO.M.EAST MOURAND FAHIM. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/207/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR JAMEX R.KELLY vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/43/2004ITAT Uttarakhand
COMMISSIONER INCOME TAX vs SEDCO FOREX INTERNATIONAL. AS AGENT T.TARARROF
ITA/43/2002ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENTOF MR BRYAN CHAMARETTE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/67/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR RONALD COUTTS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/62/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR MOHAMED LSSA vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/61/2004ITAT Uttarakhand
M/S B J S.CO. M.EAST AGENT REGNALDO N. ORG. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/202/2004ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. F. HEIDARI vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/90/2005ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs SEDCO FOREX INTERNATIONAL AS AGENT A.E.WIVE
ITA/58/2002ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. ACEP ERWIN vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/77/2004ITAT Uttarakhand
M/S B J SERVICES CO. AGENT STEPAN VUJEC vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/74/2005ITAT Uttarakhand
M/S B J SERVICES CO. AGENT AGENT PETER GRUBIC vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/71/2005ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR JEREMY FERGUSOW vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/65/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR STYEPAN VUJEC. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/59/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR H.A.KARIMI vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/41/2004ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. ALAN GOFFMOM vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/94/2005ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR HARATI S.M. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/49/2004ITAT Uttarakhand
M/S HUGHES SERVICE LTD.AS AGENT DENEL GRAHIM vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/102/2002ITAT Uttarakhand
M/S B.J. SERVICE CO.AS AGENT MR. GARDON RUSHIKO vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/20/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR ROMULO A GANJA vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/39/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. MOURAD FAHIM. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/75/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. L.D.SARAFOV. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/70/2004ITAT Uttarakhand
M/S B J SERVICES CO. AGENT G.S. COOK vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/81/2005ITAT Uttarakhand
M/S B J S.CO. M.EAST AGENT JOSE ORTIZ vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/203/2004ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. LGMEDIA TUNAN vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/89/2005ITAT Uttarakhand
