Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
COMMISSIONER OF INCOME TAX vs M/S J.B.EXPORTS LTD.
ITA - 383 / 2005ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S J.B.EXPORTS LTD.
ITA - 370 / 2005ITAT Delhi
SHRI WARANA SAH. DUDH UTPADAK PRAKRIYA SANGH , WARANANAGAR LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX (SPECIAL RANGE - I) AND ORS.
WP/5636/2005ITAT Bombay
COMMISSIONER OF INCOME TAX-III vs M/S SITA WORLD TRAVEL I.LTD.
ITA - 447 / 2005ITAT Delhi
M/S DAWAR CONSTRUCTION CO.P.LT vs THE INCOME TAX OFFICER N.D. &
ITA - 669 / 2005ITAT Delhi
M/S B J SERVICES CO. AS AGENT OF MR. SAID SALMI vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/97/2005ITAT Uttarakhand
M/S HUGHES SERVICE LTD. AS AGENT MARIO CRUZRIO vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/93/2002ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. JOSE MONIZ vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/87/2005ITAT Uttarakhand
M/S B J SERVICES CO AS AGENT OF MR. F. VRLEC vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/86/2005ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. BORIO PASPALE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/84/2005ITAT Uttarakhand
M/S HUGHES SERVICES FAR EAST PVT. LTD vs INCOME TAX APPELALTE TRIBUNAL and ORS
ITA/83/2002ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. BOYKO LVANOV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/82/2005ITAT Uttarakhand
M/S HUGHES SERVICES F.E. AS AGENT A.G.FURGUAOW vs INCOME TAX APPEALLATE TRIBUNAL and ORS
ITA/82/2002ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. ABBAO DYELLAB vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/78/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. JOHN GERRIOH. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/76/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. RABAH BEKRI vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/71/2004ITAT Uttarakhand
M/S B.J.SERVICES CO.AS AGENT OF MR MILAN DELIC. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/69/2004ITAT Uttarakhand
M/S B J SERVICES CO. AGENT MAURICE GUIRGUIS vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/68/2005ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs SEDCO FOREX INTERNATIONAL AS AGENT J.E.LEXNIK
ITA/62/2002ITAT Uttarakhand
M/S B.J.SERVICES CO AS AGENTOF MR BORIS A.PAXPALEV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/58/2004ITAT Uttarakhand
M/S B.J.SERVICE COAS AGENT OF MR JUMAID UNING vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/50/2004ITAT Uttarakhand
M/S B.J.SERVICE CO. AS AGENT OF MR BARRY DOYLE. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/47/2004ITAT Uttarakhand
M/S B.J.SERVICE CO. AS AGENT OF MR L.D.SARAFOV. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/45/2004ITAT Uttarakhand
M/S B J S.CO.M.EAST AGENT GALLCANO A. SIBALA vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/205/2004ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. FARQYI M. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/83/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR PET GAZDEK vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/46/2004ITAT Uttarakhand
M/S B.J.SERVICE CO.AS AGENT OF MR BRYAN CHAMANETTE vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/37/2004ITAT Uttarakhand
M/S B.J. SERVICE CO., AS AGENT KRASOIMIR BATCHEV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/26/2004ITAT Uttarakhand
M/S B J SERVICES CO. AS AGENT OF MR. SVILEN BOYKOV vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/92/2005ITAT Uttarakhand
M/S B.J.SERVICES CO. AS AGENT OF MR. J. PAULINO. vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/72/2004ITAT Uttarakhand
