Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD.

ITXA/313/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD.

ITXA/312/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs TERNA SHETKARI S S K LTD. DHOKI

ITXA/281/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

THE COMMISSIONER OF INCOME TAX-I, NASHIK-2 vs NIPHAD SAKHAKARI SAKHAR KARKHANA LTD.

ITXA/2785/2010ITAT Bombay

HON'BLE SMT. JUSTICE RANJANA DESAI, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

THE COMMISSIONER OF INCOME TAX-I, NASHIK-2 vs NIPHAD SAHAKARI SAKHAR KARKHANA LTD.

ITXA/2784/2010ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

the commissioner of income-tax-aurangabad vs SAMARTH S.S.K. LTD

ITXA/276/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

the commissioner of income-tax-aurangabad vs SAMARTH S.S.K. LTD

ITXA/273/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs KADA S.S.K. LTD. ASHTI

ITXA/272/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

the commissioner of income-tax-aurangabad vs SAMARTH S.S.K. LTD

ITXA/271/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

the commissioner of income-tax-aurangabad vs SETKARI S.S.K. LTD

ITXA/269/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs KADA S S K LTD. ASHTI

ITXA/268/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI SAKHAR KARKHANA LTD.

ITXA/253/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

THE COMMISSIONER OF INCOME TAX-I, NASHIK-2 vs NIPHAD SAHAKARI SAKHAR KARKHANA LTD.

ITXA/221/2007ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR

17/9/2007

M/S JAWAND SONS vs C I T

ITA/301/2007ITAT Punjab & Haryana
17/9/2007

COMMISSIONER OF INCOME TAX DELHI IV vs H.B.ESTATE DEVELOPERS LTD.

ITA - 709 / 2007ITAT Delhi
17/9/2007

COMMISSIONER OF INCOME TAX vs LIMITED

ITA/1687/2006ITAT Delhi
17/9/2007

COMMISSIONER OF INCOME TAX vs M/S. MOSER BAER INDIA LIMITED

ITA/1458/2006ITAT Delhi
17/9/2007

COMMISSIONER OF INCOME TAX vs M/S WIZ CRAFT BATH FURNISHING

ITA/275/2007ITAT Punjab & Haryana
14/9/2007

COMMISSIONER OF INCOME TAX, SALEM vs P.V. KALYANASUNDARAM

CIVIL APPEAL No. 4262/2007ITAT SC

2 Judges

14/9/2007

COMMNR. OF INCOME TAX, SALEM vs P.V. KALYANASUNDARAM

C.A. No.-004262-004262 - 2007ITAT SC
14/9/2007

COMMISSIONER OF IT vs M/S LUDHIANA STEEL ROLLING MILLS

ITA/115/2006ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR

13/9/2007

THE C I T, JALANDHAR vs M/S LUDHIANA AGG. CO-OP SOCIETY,LUDHIANA

ITR/68/1996ITAT Punjab & Haryana
13/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 870 / 2007ITAT Delhi
13/9/2007

BIRLA VIDYUA NIKETAN vs INCOME TAX OFFICER

ITA - 864 / 2007ITAT Delhi
13/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 863 / 2007ITAT Delhi
13/9/2007

BIRLA VIDYA NIKETAN vs I.T.A

ITA - 868 / 2007ITAT Delhi
13/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 865 / 2007ITAT Delhi
13/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 869 / 2007ITAT Delhi
13/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 871 / 2007ITAT Delhi
13/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 862 / 2007ITAT Delhi
13/9/2007