Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,112 total)
COMMNR. OF CENTRAL EXCISE, DELHI vs M/S. FRICK INDIA LTD
DEPUTY COMMISSIONER OF INCOME vs M/S EMBROCIA FARMS
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
THE COMMISSIONER OF IT vs M/S HRY WAREHOUSING CORPN
THE COMMR. OF INCOME TAX vs M/S HRY. STATE COOP SUPPLY AND MARKETING
DAVINDER JAIN vs C I T
M/S PARAMOUNT IMPEX THROUGH ITS PARTNER vs C.I.T. RISHI NAGAR, AAYAKAR BHAWAN, LUDHIANA
COMMISSIONER OF CUSTOMS, NEW DELHI vs M/S PHOENIX INTERNATIONAL LTD. & ANR.
2 Judges
COMMNR. OF CUSTOMS, NEW DELHI vs M/S. PHOENIX INTERNATIONAL LTD
C I T vs MODI ENTERPRISES
C.I.T. JDR. vs KRISHAN KUMAR
C.I.T. PATIALA vs BAKEMANS HOME PRODUCTS, PATIALA
C.I.T.JALANDHAR vs KISHAN KUMAR C/O CHAMAN LAL&SONS
COMMISSIONER OF INCOME TAX vs M/S UNITED PHARMA INTERNATIONAL LTD.
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
THE COMMR. OF INCOME TAX vs M/S NATRAJ TYRES PVT. LTD.
M/S ATUL ENTERPRISES vs C I T
COMMISSIONER OF INCOME TAQX DE vs EICHER CONSULTANCY SERVICES LT
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs AMBEJOGAI S.S.K. LTD. BEED
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs AMBEJOGAI S.S.K. LTD. BEED
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs AMBEJOGAI S.S.K. LTD. DEED
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs TERNA SHETKARI S S K LTD. DHOKI
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX-I, NASHIK-2 vs NIPHAD SAKHAKARI SAKHAR KARKHANA LTD.
HON'BLE SMT. JUSTICE RANJANA DESAI, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX-I, NASHIK-2 vs NIPHAD SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs SAMARTH S.S.K. LTD
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs SAMARTH S.S.K. LTD
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs KADA S.S.K. LTD. ASHTI
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs SAMARTH S.S.K. LTD
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs SETKARI S.S.K. LTD
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs KADA S S K LTD. ASHTI
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
