Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,579 total)
COMMISSIONER OF INCOME TAX vs STAR STEEL PVT.LTD.
ITR/156/1991ITAT Gujarat
RAJESH KUMAR vs INCOME TAX APPELLATE TRIBUNAL and ORS.
ITA/87/2003ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs MAHARAJA MANVENDRA SAH
ITA/82/2003ITAT Uttarakhand
HON'BLE THE CHIEF JUSTICE
COMMISIONER OF INCOME TAX vs MAHARAJ MANBENDRA SHAH
ITA/75/2002ITAT Uttarakhand
HON'BLE THE CHIEF JUSTICE
COMMISSIONER OF INCOME-TAX vs KARAMCHAND PREMCHAND PVT LTD
ITR/4/1991ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ELECON ENGINEERING CO. LTD.
ITR/172/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ELECON ENGG. CO. LTD.
ITR/104/1992ITAT Gujarat
KOSHALAYA INVESTMENT PVT. LTD. vs COMMISSIONER OF INCOME-TAX
ITR/96/1992ITAT Gujarat
COMMISSIONER OF INCOMETAX vs SABARMATI INVESTMENTS PVT.LTD.
ITR/33/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KLIN PRODUCTS (M) P LTD
ITR/71/1991ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs KAPILAGAURI S PATEL
ITR/32/1991ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SUBODHCHANDRA S PATEL
ITR/27/1991ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs GIRISHKUMAR S PATEL
ITR/29/1991ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs ONGC
ITA/186/1998ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs ONGC
ITA/154/1998ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs ONGC
ITA/178/1998ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs ONGC
ITA/150/1998ITAT Uttarakhand
COMNR. OF CENTRAL EXCISE, CHENNAI vs M/S. T.V.S. SUZUKI LTD.,HOSUR
C.A. No.-002416-002416 - 2000ITAT SC
COMMISSIONER OF INCOME TAX vs ONGC
ITA/149/1998ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs ONGC
ITA/187/1998ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs ONGC
ITA/161/1998ITAT Uttarakhand
OTHER
ZUARI ESTATE DEVELOPMENT AND INVESTMENT CO.PVT.LD vs MR.J.R.KANEKAR and ANR.
WP/15/1997ITAT Bombay
F.I. REBELLO,P. V. HARDAS
COMMISSIONER OF WEALTAH TAX DE vs RAM NATH INDUSTRIES LTD.
WTA/8/2003ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs M/S BHAGAT CONSTURCTION CO. P.
ITA/257/2003ITAT Delhi
PATEL CHEMICAL WORKS vs COMMISSIONER OF INCOME TAX
ITR/157/1989ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs VIJAYKUNVERBA
WTR/80/1991ITAT Gujarat
PATEL CHEMICAL WORKS vs COMMISSIONER OF INCOME TAX
ITR/220/1989ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs M/S CHANNY ENTERPRISES
ITC/4/1999ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE GURDEV SINGH
COMMISSIONER OF INCOME TAX vs ANAND CHEM. INDUSTRIES PVT. LTD.
ITR/167/1991ITAT Gujarat
SMT. AMIYHA BALA PAUL vs COMMISSIONER OF INCOME TAX, SHILLONG
CIVIL APPEAL No. 4657/2000ITAT SC
2 Judges