COMMISIONER OF INCOME TAX vs. MAHARAJ MANBENDRA SHAH

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ITA/75/2002HC UttarakhandUKHC01001811200330 August 2003Bench: HON'BLE THE CHIEF JUSTICE1 pages

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IN THE HIGH COURT OF UTTARANCHAL AT NAINITAL

Income Tax Appeal No. 75 of 2002

Commissioner of Income Tax, Dehradun, and one another. …………. Appellants

Versus

Maharaja Manvendra Shah ………… Respondents

Mr. S.K. Posti, Advocate for the Appellant None for the respondents.

Coram: Hon. S.H. Kapadia, C.J. Hon. Irshad Hussain, J.

Dated: 30.08.2003:

PC:

List this appeal only after the department gives the reference number in a connected matter. If the reference number is not supplied within eight weeks from toady, this appeal will stand automatically dismissed.

(Irshad Hussain, J.) (S.H. Kapadia, C.J.)

AK:

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