THE COMMISSIONER OF INCOME TAX vs. MAHARAJA MANVENDRA SAH
ITA/82/2003HC UttarakhandUKHC01001659200330 August 2003Bench: HON'BLE THE CHIEF JUSTICE1 pages
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IN THE COURT OF HIGH COURT OF UTTARANCHAL AT NAINITAL Income Tax Appeal No. 82 of 2003 Commissioner of Income Tax Dehradun, and one another. …….……… Appellants Versus Maharaja Manvendra Shah ……………….. Respondents Mr. S.K. Posti, Advocate for the Appellant None for the respondents. Coram: Hon. S.H.Kapadia, C.J. Hon. Irshad Hussain, J. Date: 30.08.2003: PC: List this appeal only after the department gives the reference number in a connected matter. If the reference number is not supplied within eight weeks from today, this appeal will stand automatically dismissed. (Irshad Hussain,J.) (S.H.Kapadia,C.J.) AK:
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