Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
COMMISSIONER OF INCOME TAX CENTRAL I vs SAIN PROCESSSING & WEAVING MILLS P.LTD.
ITA - 1128 / 2007ITAT Delhi
C.I.T.JDR. vs M/S BHAI SHAMSHER SINGH AND CO.
ITR/139/1986ITAT Punjab & Haryana
MR. JUSTICE L.N. MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
C I T vs M/S LAKHANI INDIA LTD.
ITA/675/2008ITAT Punjab & Haryana
M/S KUMAR TRADING CO. vs C I T
ITA/209/2007ITAT Punjab & Haryana
TEXTILE WORLD vs C I T
ITA/482/2007ITAT Punjab & Haryana
SURINDER KUMAR, PROP. M/S DANEWALIA TIMBER STORE vs COMMISSIONER OF INCOME TAX
ITA/318/2008ITAT Punjab & Haryana
BHAV SHAKTI STEEL MINES P.LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI
ITA/1174/2007ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
BHAV SHAKTI STEEL MINES P.LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI
ITA - 1174 / 2007ITAT Delhi
KOTHARI FILAMENTS vs COMMR.OF CUSTOMS (PORT) KOLKATA
C.A. No.-007307-007307 - 2008ITAT SC
C I T vs M/S HARYANA C M RELIEF FUND
ITA/609/2007ITAT Punjab & Haryana
DAYA SINGH vs C I T AND ANR.
ITA/636/2008ITAT Punjab & Haryana
SWARAJ ENGINES LIMITED vs COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA/625/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL
COMMISSIONER OF INCOME TAX vs DINESH JAIN
ITA/628/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL
COMMISSIONER OF INCOME TAX vs GAJE SINGH
ITA/627/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL
C I T vs M/S PUNJAB STATE SPORTS COUNCIL
ITA/190/2008ITAT Punjab & Haryana
C.I.T. PATIALA vs HAZARI LAL
ITA/631/2008ITAT Punjab & Haryana
CHAND PARKASH vs C.I.T., JALANDHAR
ITA/626/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs WEB COMMERCE (INDIA) P.LTD.
ITA/552/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs AXIX COMPUTERS INDIA P.LTD.
ITA/1262/2007ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs WEB COMMERCE (INDIA) P.LTD.
ITA - 552 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs AXIX COMPUTERS INDIA P.LTD.
ITA - 1262 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI vs RANI SHANKAR MISHRA
ITA - 1386 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs SMT. RANI SHANKAR MISHRA
ITA/1348/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs SMT. RANI SHANKAR MISHRA
ITA/1386/2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX,PANAJI,GOA. vs M/S.SESA GOA LTD.PANAJI,GOA.
TXA/65/2002ITAT Bombay
RANBAXY LABORATORIES LTD.
ITA/682/2007ITAT Delhi
RANBAXY LABORATORIES LTD.
ITA/571/2008ITAT Delhi
RANBAXY LABORATORIES LTD. vs THE COMMISSIONER OF INCOME TAX
ITA - 682 / 2007ITAT Delhi
RANBAXY LABORATORIES LTD. vs THE COMMISSIONER OF INCOME TAX
ITA - 571 / 2008ITAT Delhi
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX
ITA - 1350 / 2008ITAT Delhi