Recent Judgments

CIT, CHANDIGARH vs HARJINDER KAUR

COMMISSIONER OF INCOME TAX -3, MUMBAI vs RELIANCE UTILITIES AND POWER LTD., MUMBAI

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

M/S HINDUSTAND INDUSTRIAL RESO vs THE ASST. COMMISSIONER OF INCO

CASES PERTAINING TO SPL.DIVISION BENCHES

ESS KAY ENTERPRISES, PANIPAT HRY. vs COMMISSIONER OF INCOME TAX, KARNAL

O.P. GOEL, THROUGH O.P. GOEL PANIPAT vs COMMISSIONER OF INCOME TAX, KARNAL

COMMISSIONER OF INCOME TAX,LDH vs M/S STEEL STRIPS, CHD

THE COMMISSIONER OF INCOME TAX vs M/S BEIRSDORF (INDIA) LTD

COMMISSIONER OF WEALTH TAX vs SH. SATINDER KUMAR

CIT ROHTAK vs RITU JAIN

M/S STEEL AND INDUSTRIAL FORGINGS LTD vs THE ASST. COMMISSIONER OF INCOME TAX

SNOWCCEN INDIA LTD. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 3 MUMBAI

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

HTHE COMMISSIONER OF INCOME TAX vs THE VAIKUNDAM TUBBER CO.LTD.

HONOURABLE MR.JUSTICE P.N.RAVINDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

RandB FALCON A PTY LTD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE I

HON'BLE MR. JUSTICE P. C. VERMA

THE COMMISSIONER OF INCOME TAX vs OSWAL CHEMICAL & FERTILISERS LTD

THE COMMISSIONER OF INCOME TAX vs OSWAL CHEMICAL & FERTILISERS LTD

COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs OSWAL CHEMICALS & FERTILIZERS LTD.

COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs OSWAL AGRO MILLS LTD.

C I T vs HARBANS LAL SARNA

COMMISSIONER OF WEALTH TAX-II vs BEGUM MUNAWAR-UL-NISHA

BEGUM MUNAWAR-UL-NISHA vs COMMISSIONER OF WEALTH TAX

C I T vs WAHEGURU SINGH

M/S ACCENT FOR LIVING THROUGH ASHOK RAJ NATH vs C.I.T., AAYAKAR BHAWAN, KARNAL

COMMISSIONER OF INCOME TAX vs ASSISTANT MANAGER (ACCOUNTS)

COMMISSIONER OF INCOME TAX vs MAHIPAL SINGH

CIT, PATIALA vs IMPROVEMENT TRUST PATIALA

BALMUKUND P. ACHARYA vs DY. COMMISSIONER OF INCOME TAX and ANR

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE V.C. DAGA

CLIFFORD CHANCE vs THE DEPIUTY COMMISSIONER OF INCOME TAX,CIRCLE-2(6) MUMBAI.

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE V.C. DAGA

COMMISSIONER OF INCOME TAX DELHI IV vs H.B.LEASINGH & FINANCE CO. LTD.

THE C.I.T.AMRITSAR vs M/S PARTAP STEEL ROLLING MILLS(ASR)P LTD

COMMISSIONER OF INCOME TAX CENTRAL I vs SAIN PROCESSSING & WEAVING MILLS P.LTD.

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER