Recent Judgments

UDAY SINGH vs THE CIT GURGAON

C I T vs M/S MAJESTIC AUTO LTD.

TIRLOCHAN SINGH vs CIT, BATHINDA & ANR.

YASH PAL GOEL vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF WEALTH TAX,PAT vs AMARINDER SINGH

COMMISSIONER OF INCOME TAX vs FORTIS HEALTH CARE LTD

THE COMMISSIONER OF INCOME TAX, TVM. vs T.SIVAKUMAR, M/S.NALINI PACK, KOLLAM

HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

THE COMMISSIONER OF INCOME-TAX-1 vs INCOME-TAX APPELLATE TRIBUNAL AND ANOTHER

HON'BLE SMT. JUSTICE RANJANA DESAI, HON'BLE SHRI JUSTICE J.P. DEVADHAR

C.I.T., UDAIPUR vs SATYENDRA KUMAR DOSI

THE COMMISSIONER OF INCOME TAX vs M/S A S KUPPARAJU BROTHERS

K.RAMANNA,DEEPAK VERMA

SALEM MANGNESITE PVT. LTD. vs C.I.T. BOMBAY.

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

THE COMMISSIONER OF INCOME TAX DELHI V vs PUNJAB NATIONAL BANK

COMMISSIONER OF INCOME TAX DELHI IV vs ESCORTS ASSET MANAGEMENT LTD.

C I T vs SANJEEV KUMAR JAIN

COMMISSIONER OF INCOME TAX vs PAWAN KUMAR GARG

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DELHI XI, NEW DELHI vs SHRI TEJ PRATAP SINGH

THE COMMISSIONER OF INCOME-TAX vs PUNJAB STATE WAREHOUSING CORP.

C.I.T vs PENCH POWER LTD

C.I.T vs PENCH POWER LTD

COMMISSIONER OF IT vs M/S STEEL STRIPS LTD

C.I.T.UDAIPUR vs M/S WELKEM INDIA LTD.

M/S.KEC INTERNATIONAL LTD., BOMBAY. vs C.I.T. CENTRAL-II, BOMBAY.

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

CIT, FARIDABAD vs N.P. GARODIA

ROXY INDUSTRIAL CORP. vs C I T

C.I.T.UDAIPUR vs M/S SURESH MARBLES PVT.LTD.

COMMISSIONER OF INCOME TAX vs DCM LIMITED

C.I.T vs D.C.M. LTD.

COMMISSIONER OF INCOMET AX vs INDUS VALLEY PARTNERS I P.LTD.

COMMISSIONER OF INCOME TAX DELH IV vs DABUR FOOD LTD.

COMMISSIONR OF INCOME TAX vs ENCYCLOPEDIA BRITANNICA (INDIA) PVT LTD