Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DIRECTOR OF INCOME TAX, NEW DELHI vs SHERATON INTERNATIONAL INC., NEW DELHI
ITA-924/2007ITAT Delhi
DIRECTOR OF INCOME TAX vs SHERATON INTERNATIONAL INC
ITA - 924 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA/1152/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs GANGOUR INVESTMENT LTD
ITA/34/2007ITAT Delhi
CIT, FARIDABAD vs NATHI RAM DAGAR
ITA/797/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DELHI vs INDO RAMA SYNTHETIC (I) LTD.
ITA - 16 / 2009ITAT Delhi
SHRI SURENDRA M.KHANDAR MUMBAI. vs ASST.C.I.T.CENTRAL CIRCLE 14,MUMBAI.
ITXA/715/2000ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
THE COMMISSIONER OF INCOME-TAX-THANE-II vs M/S S.C.THAKUR AND BROS
ITXA/496/2005ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
THE COMMISSIOENR OF INCOME TAX XVII vs ADIDAS INDIA MARKETING P.LTD.
ITA - 10 / 2009ITAT Delhi
C I T BIKANER vs K U M S GRAIN SRIGANGANAGAR
ITA/8/2009ITAT Rajasthan
SANGEET LODHA
C I T BIKANER vs K U M S GAJSINGHPUR
ITA/4/2009ITAT Rajasthan
SANGEET LODHA
C I T BIKANER vs K U M S PADAMPUR
ITA/12/2009ITAT Rajasthan
SANGEET LODHA
C I T BIKANER vs K U M S FRUIT and VEG SRIGANGANAGAR
ITA/11/2009ITAT Rajasthan
GUPTA INTERNATIONAL SHIV NAGAR vs COMMISSIONER OF INCOME TAX KARNAL
ITA/831/2008ITAT Punjab & Haryana
C I T vs M/S INDUSTRIAL CABLES INDIA LTD.
ITA/375/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX -23, MUMBAI vs M/S POLYCOTT CORPORATION, MUMBAI
ITXA/1241/2008ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
COMMISSIONER OF INCOME TAX vs GUJARAT GUARDIAN LIMITED
ITA/699/2008ITAT Delhi
COMMISSIOENR OF INCOME TAX DELHI IV vs GUJARAT GUARDIAN LTD.
ITA - 699 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs TRVENI ENGINEERING & INDUSTRIES LTD
ITA/1326/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs TRIVENI ENGINEERING & INDUSTRIES LTD
ITA/1298/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA/1293/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs TRIVENI ENGINEERING & INDUSTRIES LTD
ITA - 1298 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 1293 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs GUJARAT GUARDIAN LIMITED
ITA/669/2008ITAT Delhi
the commissioner of income-tax-8,mum vs m/s srishti securities pvt ltd
ITXA/71/2006ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
COMMISSIONER OF INCOME TAX DELHI vs BHARAT GLASS GUBE LTD.
ITA - 51 / 2008ITAT Delhi
MR. ANTHONY MENEZES,CALANGUTE,BARDEZ-GOA. vs ASST.COMMISSIONER OF INCOME-TAX(INV), PANAJI-GOA.
TXA/33/2004ITAT Bombay
THE COMMISSIONER OF IT vs M/S PB TRACTORS LTD
ITA/638/2005ITAT Punjab & Haryana
RAJ MALWINDER SINGH vs COMMISSIONER OF WEALTH TAX
WTA/8/2003ITAT Punjab & Haryana
DORR-OLIVER(INDIA) LTD., C/O. SHARP and TANNON, CHARTERED ACCOUNTANTS, BANK OF BARODA BUILDING, BOM vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II, BOMBAY.
ITR/105/1990ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
