THE COMMISSIOENR OF INCOME TAX XVII vs. ADIDAS INDIA MARKETING P.LTD.

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ITA - 10 / 2009HC Delhi27 January 20091 pages
For Petitioner: RASHMI CHOPRA

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 27.01.2009 Present: Ms. Rashmi Chopra, Advocate for the Appellant. . . . + ITA 10/2009 and CM 353/2009 . In view of the decision of this Court in Commissioner of Income Tax vs. M/s Reebok India Company (ITA No. 914/2006), this appeal stands covered against the Revenue. No substantial question arises for our consideration. The Appeal is, accordingly, dismissed. . . . VIKRAMAJIT SEN, J. . . . RAJIV SHAKDHER, J. JANUARY 27, 2009 rb . . 2

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