Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX
ITA - 1354 / 2008ITAT Delhi
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX
ITA - 1353 / 2008ITAT Delhi
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX
ITA - 1352 / 2008ITAT Delhi
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX
ITA - 1351 / 2008ITAT Delhi
JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAAX
ITA - 1349 / 2008ITAT Delhi
M/S INDIAN TIMBER TRADERS vs CIT AMRITSAR
ITR/97/1990ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL
M/S.P.K.ABDUL KHADIER &BROS. vs THE COMMISIONER OF INCOME TAX
ITR/189/1999ITAT Kerala
HONOURABLE MR.JUSTICE HARUN-UL-RASHID,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
CIT AMRITSAR vs M/S AMRITSAR TRANSPORT CO.P.LT
ITR/40/1998ITAT Punjab & Haryana
M/S SHAM LAL SAJDEH vs CIT AMRITSAR
ITR/61/1990ITAT Punjab & Haryana
GROVER INTERNATIONAL vs C I T
ITA/647/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-II, LUDHIANA. vs M/S MUNJAL SALES CORPORATION
ITA/652/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-II, LUDHIANA. vs M/S HERO CYCLES LTD.
ITA/655/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, CHD. vs M/S ANAND AFFILIATES CHD.
ITA/648/2008ITAT Punjab & Haryana
KRISHAN KUMAR JHAMB vs INCOME-TAX OFFICER
ITA/691/2008ITAT Punjab & Haryana
C I T vs M/S RAMCO INTERANTIONAL
ITA/417/2008ITAT Punjab & Haryana
M/S.KERALA TRANSPORT CO.CALICUT vs ASST.COMMISSIONER OF INCOMETAX CIR.I,CAL
WP(C)/26052/2004ITAT Kerala
GURCHARAN SINGH vs C I T
ITA/323/2008ITAT Punjab & Haryana
C I T vs M/S IMPEL FORGE AND ALLIED INDUS. LTD.
ITA/543/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DELHI II vs SAMIR BIO-TECH P.LTD.
ITA/415/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs M/S GOENKA ESTATES DELHI P.LTD
ITA - 306 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI II vs SAMIR BIO-TECH P.LTD.
ITA - 415 / 2008ITAT Delhi
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE vs M/S HONGO INDIA(P) LTD
C.A. No.-001939-001939 - 2009ITAT SC
Commissioner of Income Tax vs M/s India Crafts
ITA/1015/2005ITAT Delhi
Commissioner of Income Tax vs M/s India Crafts
ITA/647/2006ITAT Delhi
Commissioner of Income Tax vs M/s India Crafts
ITA/1044/2005ITAT Delhi
Commissioner of Income Tax vs M/s India Crafts
ITA/583/2006ITAT Delhi
Commissioner of Income Tax vs M/s India Crafts
ITA/766/2006ITAT Delhi
Commissioner of Income Tax vs M/s India Crafts
ITA/600/2006ITAT Delhi
Commissioner of Income Tax vs M/s India Crafts
ITA/1077/2005ITAT Delhi
Commissioner of Income Tax vs M/s India Crafts
ITA/664/2006ITAT Delhi
