Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
COMMISSIONER OF INCOME-TAX vs SHAHIBAUG ENTERPRENUERS PVT. LTD.
ITR/243/1985ITAT Gujarat
COMMISSIONER OF INCOME TAX vs LAKHANPAL NATIONAL LTD.
ITR/130/1993ITAT Gujarat
S. G. CHEMICALS AND PHARMAC--EUTICALS LTD. vs COMMISSSIONER OF INCOME-TAX
ITR/8/1988ITAT Gujarat
COMMISSIONER OF INCOME TAX vs MAHENDRA MILLS LTD
ITR/281/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs REKHABEN V PATEL
ITR/275/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BROACH TEXTILE MILLS LTD
ITR/276/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.
ITR/137/1996ITAT Gujarat
THE STOCK EXCHANGE, AHMEDABAD vs ASSTT.COMMNR.OF INCOME TAX,AHMEDABAD
C.A. No.-001727-001727 - 1998ITAT SC
M/S.BIRLA CEMENT WORKS vs CENTRAL BOARD OF DIRECT TAXES
C.A. No.-005004-005004 - 1997ITAT SC
N.S.HEGDE Y.K.SABHARWALL
COMMR.OF INCOME TAX vs SP KHANNA
ITR-221/1982ITAT Delhi
C.I.T., COCHIN vs GRACE COLLIS
C.A. No.-004437-004445 - 1997ITAT SC
Y.K.SABHARWAL S.N.HEGDE S.P.BHARUCHA
COMMISSIONER OF WEALTH TAX vs SUBODHCHANDRA CHATURBHUJDAS
WTR/35/1985ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs GORDHANBHAI JETHABHAI PATEL
WTR/1/1985ITAT Gujarat
COMMR. OF INCOME TAX vs SANDHYA RANI DUTTA
C.A. No.-005450-005451 - 1997ITAT SC
COMMISSIONER OF INCOME-TAX vs ARUNA MILLS LTD
ITR/121/1989ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SARASPUR MILLS LTD.
ITR/202/1989ITAT Gujarat
VIKRANT TYRES vs FIRST INCOME TAX OFFICER, MYSORE
C.A. No.-010202-010204 - 1995ITAT SC
INCOME-TAX OFFICER,PHAGWARA vs SOM DUTT
ITA/65/1999ITAT Punjab & Haryana
COMMI. OF INCOME TAX vs ATUL PRODUCTS LTD.
ITA/351/1999ITAT Gujarat
REAL OPTICAL CO. vs APPELLATE COLLECTOR OF CUSTOMS
C.A. No.-000467-000467 - 1987ITAT SC
GK CHADHA vs THE COMMR OF I-TAX
ITR-305/1981ITAT Delhi
ASST. COMMR. OF INCOME TAX, MADRAS vs THANTHI TRUST
C.A. No.-004406-004410 - 1996ITAT SC
INTERNATIONAL STEEL CORPN. vs JOINT COMMISSIONER OF INCOME TAX
SCA/10718/2000ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NIPA TWISTING WORKS
ITR/295/1985ITAT Gujarat
M/S. ASSOCIATED CEMENT COMPANIES LTD. vs COMNR. OF CUSTOMS
C.A. No.-000821-000821 - 2000ITAT SC
PRIYA BLUE INDUSTRIES P. LTD. vs JOINT COMMISSIONER OF INCOME TAX
SCA/10731/2000ITAT Gujarat
OXFORD UNIVERSITY PRESS vs COMMR. OF INCOME TAX
C.A. No.-000533-000533 - 1997ITAT SC
COMMISSIONER OF INCOME TAX vs PARSHOTTAMDAS K PANCHAL
ITR/160/1985ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BHARAT LINDERS PVT. LTD.
ITR/255/1985ITAT Gujarat
COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.
ITR/259/1985ITAT Gujarat