Recent Judgments

BHANUMATIBEN S SHAH vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.

COMMISSIONER OF INCOME-TAX vs VIMAL ELECTRIC CO.

COMMISSIONER OF INCOME TAX vs AGRO ALLOYS MFG CO

COMMISSIONER OF INCOME TAX vs CHANCHALBEN WD/O HARILAL DUDHIA

COMMISSIONER OF INCOME-TAX vs RISHIKESH APARTMENTS CO.OP HOUSING SOCEITY LTD.

COMMISSIONER OF INCOME TAX vs GIRDHARLAL VITHALDAS PATEL

COMMISSIONER OF INCOME TAX vs AIR CONTROL & CHEMICAL ENGG CO

COMMISSIONER OF INCOME TAX vs VISHWAKARMA KELWANI MANDAL

COMMISSIONER OF INCOME-TAX vs DEEPAK PIPE FACTORY

JAYANT SILK MILLS PVT LTD. vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME TAX vs SURAT DIAMONDS INDUSTRIES LTD.

ELSCOPE PVT. LTD. vs COMMISSIONER OF INCOME TAX

BIPINBHAI VADILAL FAMILY TRUSTNO.1 vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME-TAX vs KALINDI INVESTMENT PVT. LTD.

COMMISSIONER OF INCOME-TAX vs SARABHAI SONS PVT. LTD.

ADPRINT SERVICES LTD vs COMMISSIONER OF INCOME TAX

DY.COMMNR.OF INCOME TAX,N DELHI&ORS vs EXPRESS TOWERS PVT.LTD.&ORS

M/S MARUTI UDYOG LTD. vs COMMISSIONER OF CENTRAL EXCISE

C. I. T vs M/S SHREE LAXMI INDUSTRIAL CO.

BALIA RAJESH,SUNIL KUMAR GARG

MANSUKHLAL NANJIBHAI PATEL vs DY. COMMISSIONER OF INCOME - TAX

M/S. K.R. STEEL UNION LTD. vs COMNR. OF CUSTOMS KANDLA(GUJARAT)

MOHAN WAHI vs COMMNR. INCOME TAX, VARANASI

M/S. DEVI LAL KUTIR SOAP vs COMMNR. OF CENTRAL EXCISE, JAIPUR-II

M/S.SHRIRAM VINYL & CHEMICAL INDS. vs COMMNR.OF CUSTOMS, MUMBAI

COMMISSIONER OF INCOME TAX vs MEHSANA DISTRICT CO-OP. MILK PRODUCERS' UNION LTD.

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZER CO. LTD.

C I T vs SARANG SPG. MFG. CO.

APPROPRIATE ATY. & COMMR., INCOME TAX vs VARSHABEN BHARATBHAI SHAH

COMMISSIONER OF INCOME-TAX vs POWER BUILD LTD.,