Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,239 total)

COMMISSIONER OF INCOME TAX vs BHARATKUMAR RAMANLAL PANCHAL

ITR/264/1985ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME-TAX vs AHMEDABAD NEW COTTON MILLS COMPANY LIMITED

ITR/179/1986ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME TAX vs MOHANLAL AND COMPANY

ITR/272/1985ITAT Gujarat
22/1/2001

COMMISSIONER OF INCOME-TAX vs RAMNIKLAL J KINARIWALA

ITR/31/1991ITAT Gujarat
18/1/2001

COMMISSIONER OF INCOME-TAX vs ELECON ENGINEERING CO.LTD.

ITR/49/1988ITAT Gujarat
18/1/2001

AMRITKUMAR AMBALAL (HUF) vs COMMISSIONER OF WEALTH-TAX

WTR/29/1985ITAT Gujarat
18/1/2001

COMMISSIONER OF INCOME-TAX vs PRADIP J. KINARIWALA

ITR/87/1992ITAT Gujarat
18/1/2001

M/S.GUJARAT NARMADA VALLEY FERTILIZERSCO vs COLLECTOR OF CENTRAL EXCISE, VADODARA

C.A. No.-002448-002448 - 1992ITAT SC
18/1/2001

COMMISSIONER OF INCOME-TAX vs BAKUBHAI MANSUKHBHAI CHARITY TRUST

ITR/227/1992ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs DHIJEN DARSHI FAMILY TRUST

ITR/232/1991ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs RAMANLAL NAGINDAS SHAH

ITR/78/1986ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs BAKUBHAI MANSUKHBHAI CHARITY TRUST

ITR/237/1991ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs RANJIBEN CHINUBHAI

ITR/105/1988ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs SANJAY FAMILY TRUST

ITR/118/1986ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs KASHIRAM TEXTILES MILLS PVT LTD.

ITR/34/1989ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs KASTURBHAI MAYABHAI PVT. LTD.

ITR/11/1987ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs GANDHINAGAR BOTTLING PVT.LTD.

ITR/32/1995ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs NIRMALA BAKUBHAI FOUNDATION

ITR/238/1991ITAT Gujarat
16/1/2001

COMMISSIONER OF INCONE TAX vs HEIRS OF R N SHAH- GIRISHKUMAR R SHAH

ITR/83/1986ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs CHEMICOAT LTD.

ITR/81/1988ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs SHRI GOPALJI H. VIHOL

ITR/114/1996ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs MOHANBHAI N PATEL

ITR/42/1995ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs GUJARAT MINISTEEL LIMITED

ITR/192/1988ITAT Gujarat
16/1/2001

SHRI VIJAYBHAI C. PATEL vs COMMISSIONER OF INCOME-TAX

ITR/58/1997ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs RAJNIBEN CHINUBHAI

ITR/9/1992ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs NIRMALA BAKUBHAI FOUNDATION

ITR/395/1992ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs RAMNIKLAL JIVANLAL KINARIWALA

ITR/47/1990ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs RASIKLAL MOHANLAL

ITR/34/1987ITAT Gujarat
16/1/2001

GUJARAT AGRO OIL ENTERPRISES LTD. vs COMMISSIONER OF INCOME-TAX

ITR/113/1985ITAT Gujarat
12/1/2001

COMMISSIONER OF INCOME-TAX vs SILVER COTTON MILLS CO. LTD.

ITR/107/1985ITAT Gujarat
12/1/2001