Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,507 total)
COMMISSIONER OF INCOME-TAX vs SURAT TEXTILE MARKET CO.OP. SHOPS & WAREHOUSE SOCIEITY LTD
ITR/83/1989ITAT Gujarat
DELHI FARMING AND CONSTRUCTION (P) LTD. vs COMMISSIONER OF INCOME TAX, DELHI
CIVIL APPEAL No. 7525/2001ITAT SC
2 Judges
DELHI FARMING & CONSTRUCTION(P) LTD. vs COMMNR. OF INCOME TAX, DELHI
C.A. No.-007525-007527 - 2001ITAT SC
M/S.SUNNY INDS.PVT.LTD. vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA
C.A. No.-004589-004589 - 1995ITAT SC
D.P. LON vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS
C.A. No.-005472-005473 - 2000ITAT SC
ESCORTS LTD. vs COLLECTOR OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-012009-012042 - 1995ITAT SC
COLLECTOR OF CENTRAL EXCISES, JAIPUR vs ALCOBEX METALS
C.A. No.-004230-004231 - 1996ITAT SC
COMNR. OF CENTRAL EXCISE, AHMEDABAD vs JALARAM WOOD CRAFTS (P) LTD
C.A. No.-002358-002359 - 2000ITAT SC
COLLECTOR OF CENTRAL EXCISE, NEW DELHI vs UNIVERSAL ELECTRICAL INDUSTRIES
C.A. No.-011441-011442 - 1995ITAT SC
COMMISSIONER OF CENTRAL EXCISE vs M/S.M.P.V. & ENGG. INDUSTRIES
C.A. No.-005831-005831 - 1999ITAT SC
SANDEN VIKAS (INDIA) LTD. vs COLLECTOR OF CENTRAL EXCISE,NEW DELHI
C.A. No.-008079-008079 - 1995ITAT SC
FORBES GOKAK LTD. vs COLLECTOR OF CENTRAL EXCISE
C.A. No.-001411-001411 - 1995ITAT SC
M/S. AMCO BATTERIES LTD., BANGALORE vs COMMNR. OF CENTRAL EXCISE, BANGALORE
C.A. No.-005941-005942 - 1999ITAT SC
SAHYADRI SAHAKARI SAKHAR KARKHANA vs COLLECTOR OF CENTRAL EXCISE, PUNE
C.A. No.-006634-006634 - 1995ITAT SC
P & B PHARMACEUTICALS(P)LTD. vs COLLECTOR OF CENTRAL EXCISE
C.A. No.-003969-003969 - 1995ITAT SC
COMMISSIONER OF INCOME-TAX vs LOK PRAKASHAN LTD.,
ITR/10/1989ITAT Gujarat
COMMISSIONER OF SALES TAX AND ORS. vs M/S SUBHASH & CO.
CIVIL APPEAL No. 1374/2003ITAT SC
2 Judges
COMMNR. OF SALES TAX, M.P. vs M/S. SUBHASH & COMPANY
C.A. No.-001374-001374 - 2003ITAT SC
SHIVARAJ V. PATIL ARIJIT PASAYAT
THE COMMISSIONER OF WEALTH TAX vs PRITEE LUTHRA
WTA/8/2001ITAT Delhi
COLLECTOR OF CENTRAL EXCISE, MADRAS vs M/S I.T.C. LTD
C.A. No.-012043-012054 - 1995ITAT SC
TOWER CONSTRUCTION COMPANY vs I.T. OFFICER
TAXAP/6/2003ITAT Gujarat
HONOURABLE MR. JUSTICE R.K.ABICHANDANI,HONOURABLE MR. JUSTICE A.L.DAVE
COLLECTOR OF CUSTOMS,BOMBAY vs ELEPHANTA OIL AND INDUSTRIES LTD
C.A. No.-004958-004958 - 1994ITAT SC
COLLECTOR OF CENTRAL EXCISE,AURANGABAD vs MOTOR INDUSTRIES CO. LTD
C.A. No.-009351-009352 - 1995ITAT SC
M/S. RAJASTHAN SPG. & WVG. MILLS LTD. vs COMMNR. OF CENTRAL EXCISE, JAIPUR
C.A. No.-002170-002170 - 2001ITAT SC
COMMISSIONER OF INCOME TAX vs MEHTA PARIKH AND CO PVT LTD
ITR/305/1987ITAT Gujarat
N. BAGAVATHY AMMAL vs COMNR. OF INCOME TAX, MADURAI
C.A. No.-002606-002607 - 2001ITAT SC
COMMISSIONER OF INCOME TAX. vs JAGDISHBHAI P. BHAGAT
ITA/387/1999ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs LALLUBHAI JOGIBHAI PATEL
ITR/183/1988ITAT Gujarat
KLIN INDUSTRIAL PVT LTD. vs COMMISSIONER OF INCOME-TAX
ITR/51/1989ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs B.B.VYAS
ITR/43/1988ITAT Gujarat