Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,507 total)

BARODA ELECTRIC METERS LTD. vs COMMISSIONER OF INCOME-TAX

ITR/55/1989ITAT Gujarat
16/1/2003

COMMISSIONER OF INCOME-TAX vs SHREE LAXMI TEXTILES & ALLIED CORPORATION

ITR/165/1988ITAT Gujarat
16/1/2003

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZERS CO. LTD.

ITR/178/1985ITAT Gujarat
15/1/2003

KEDIA AGGLOMERATED MARBLES LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-006302-006302 - 1995ITAT SC
14/1/2003

M/S. ALPINE INDUSTRIES vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI

C.A. No.-011651-011652 - 1995ITAT SC
14/1/2003

EASLAND COMBINES, COIMBATORE vs COLLECTOR OF CENTRAL EXCISE, COIMBATORE

C.A. No.-002693-002693 - 2000ITAT SC
13/1/2003

NATVERLAL GAFURBHAI PATEL HUF vs COMMISSIONER OF INCOME TAX

WTR/47/1991ITAT Gujarat
21/12/2002

SULOCHANABEN NATVERLAL PATEL vs COMMISSIONER OF INCOME TAX

WTR/45/1991ITAT Gujarat
21/12/2002

TANMANBEN B PATEL vs COMMISSIONER OF INCOME TAX

WTR/33/1991ITAT Gujarat
21/12/2002

SUBHADRABEN SHANKERLAL PATEL vs COMMISSIONER OF INCOME TAX

WTR/44/1991ITAT Gujarat
21/12/2002

DHANSUKHLAL GAFURBHAI PATE vs COMMISSIONER OF INCOME TAX

WTR/30/1991ITAT Gujarat
21/12/2002

NATVERLAL GAFURBHAI PATEL vs COMMISSIONER OF INCOME TAX

WTR/28/1991ITAT Gujarat
21/12/2002

DINESHCHANDRA GAFURBHAI PATEL vs COMMISSIONER OF INCOME TAX

WTR/43/1991ITAT Gujarat
21/12/2002

SHANKERLAL GAFURBHAI PATEL vs COMMISSIONER OF WEALTH TAX

WTR/21/1993ITAT Gujarat
21/12/2002

SHANKERLAL GAFURBHAI PATEL vs COMMISSIONER OF INCOME TAX

WTR/34/1991ITAT Gujarat
21/12/2002

HANS RAJ AGARWAL AND ANR. vs CHIEF COMMNR. OF INCOME TAX AND ORS.

CIVIL APPEAL No. 2121/2001ITAT SC

2 Judges

20/12/2002

FLASH LABORATORIES vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-005619-005619 - 1994ITAT SC
20/12/2002

HANS RAJ AGARWAL vs CHIEF COMMNR. OF INCOME TAX

C.A. No.-002121-002121 - 2001ITAT SC
20/12/2002

DR. (MRS.) RENUKA DATLA AND ORS. vs COMMISSIONER OF INCOME TAX KARNATAKA AND ANR.

CIVIL APPEAL No. 4731/2000ITAT SC

2 Judges

17/12/2002

COMMISSIONER OF INCOME TAX vs M/S. HINDUSTAN BULK CARRIERS

CIVIL APPEAL No. 7966/1996ITAT SC

3 Judges

17/12/2002

COMMISSIONER OF INCOME TAX, MUMBAI vs M/S. DAMANI BROTHERS

CIVIL APPEAL No. 7428/1999ITAT SC

3 Judges

17/12/2002

RENUKA DATLA vs COMNR. OF INCOME TAX KARNATAKA

C.A. No.-004731-004731 - 2000ITAT SC
17/12/2002

COMMISSIONER OF INCOME-TAX vs BOMIN PVT.LTD.

ITR/6/1990ITAT Gujarat
11/12/2002

MADANMOHAN MAMGALDAS vs COMMISSIONER OF INCOME-TAX

ITR/13/1990ITAT Gujarat
11/12/2002

COMMISSIONER OF WEALTH TAX, GUJARAT vs LOV. S. KINARIWALA

CIVIL APPEAL No. 1858/2002ITAT SC

2 Judges

11/12/2002

COMMNR. OF WEALTH TAX, GUJARAT vs LOV S. KINARIWALA

C.A. No.-001858-001858 - 2002ITAT SC
11/12/2002

M/S GEMS & JEWELS vs ASST COMMR. OF INCOME TAX

ITA - 348 / 2002ITAT Delhi
10/12/2002

COMMISSIONER OF INCOME TAX vs SUNIL J. KINARIWALA

CIVIL APPEAL No. 1899/2002ITAT SC

2 Judges

10/12/2002

I.T.C. LTD vs COLLECTOR OF CENTRAL EXCISE, PATNA

C.A. No.-006402-006405 - 1995ITAT SC
10/12/2002

COMMNR. OF INCOME TAX, AHMEDABAD vs SUNIL J. KINARIWALA

C.A. No.-001899-001899 - 2002ITAT SC
10/12/2002