Recent Judgments

DIRECTOR OF INCOME TAX vs M/S. BHARAT DIAMOND BOURSE

2 Judges

COMMISSIONER OF INCOME-TAX vs MILEX CABLE INDUSTRIES

ROHIT MILLS LTD. vs COMMISSIONER OF INCOME TAX

M/S. SUPREME WASHERS(P) LTD., MUMBAI vs THE COMMISSIONER OF CENTRAL EXCISE,PUNE

KARNATAKA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD. vs COMMISSIONER OF INCOME TAX, BANGALORE

2 Judges

M/S KARNATAKA SMALL S.INDT.DEV.COR.LTD. vs COMMISSIONER OF INCOME-TAX,BANGALORE

HEMALATHA GARGYA vs COMMNR. OF INCOME TAX, A.P

COMMNR. OF CENTRAL EXCISE, SHILLONG vs M/S. NORTH EASTERN TOBACCO LTD

THE COMMISSIONER OF INCOME TAX vs M/S.TUBKI CASHEW WORKS AND ANR.

TATA REFRACTORIES LTD. vs SALES TAX OFFICER

I.T.C. LTD. vs COLLECTOR OF CENTRAL EXCISE, BOMBAY

KILLICK NIXON LTD., MUMBAI vs DEPUTY COMNR. OF INCOME TAX,MUMBAI

GKN DRIVESHAFTS (INDIA) LTD. vs INCOME TAX OFFICER

M/S. JAIPRAKASH INDUSTRIES LTD. vs COMNR. OF CENTRAL EXCISE, CHANDIGARH

COMMISSIONER OF INCOME-TAX vs ELECTRIC CONTROL GEAR LTD.

COMMISSIONER OF INCOME TAX vs SHANTILAL BHOGILAL

COMMISSIONER OF INCOME TAX vs SARABHAI PRIVATE LIMITED

DUGAR ELECTRONICS vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA

COMMISSIONER OF INCOME-TAX vs BOMBAY CONDUCTORS & ELECTRICALPVT.LTD.

AHMEDABAD KAISER-I-HIND MILLS CO.LTD. vs COMMISSIONER OF INCOME TAX

PACKART PVT LTD vs COMMISSIONER OF INCOME TAX

DINESH MILLS LTD vs COMMISSIONER OF INCOME-TAX

THE TATA IRON & STEEL CO. LTD. vs COLLECTOR OF CENT. EXCISE,JAMSHEDPUR

S. N. VARIAVA BRIJESH KUMAR.

ESCORTS JCB LTD. vs COMNR. OF CENTRAL EXCISE, DELHI-II

CEMENTO CORPORATION LTD. vs COLLECTOR OF CENTRAL EXCISE

COMMNR.OF CENTRAL EXCISE COIMBATORE vs V.MADHU @ C.V.MAADHESH

SHATRUSHAILYA DIGVIJAYSINGH JADEJA vs COMMISSIONER OF INCOME TAX RAJKOT

COLLECTOR OF CENTRAL EXCISE, BOMBAY vs MAHARASHTRA FUR FABRICS LTD

STANDARD PENCILS (P) LTD. vs COLLECTOR OF CENTRAL EXCISE, MADRAS

COLLECTOR OF CENTRAL EXCISE, AHMEDABAD vs I.T.E.C. (P) LTD., BOMBAY