Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,507 total)

BHUPINDER STEELS PVT.LTD. vs COLLECTOR OF CENTRAL EXCISE NEW DELHI

C.A. No.-004843-004843 - 1994ITAT SC
17/9/2002

BHUPINDRA STEELS (P) LTD. vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI

C.A. No.-002305-002305 - 1994ITAT SC
17/9/2002

COLLECTOR OF CENTRAL EXCISE,N.DELHI vs HINDUSTAN SANITARYWARE & INDUSTRIES

C.A. No.-001627-001627 - 1994ITAT SC
10/9/2002

M/S POLYFLEX (INDIA) PVT. LTD. vs COMMISSIONER OF INCOME TAX, KARNATAKA

C.A. No.-000823-000823 - 2001ITAT SC
6/9/2002

COMMISSIONER OF INCOME TAX vs S.G. CHEMICALS & PHARMACEUTICALS LTD.

ITR/194/1989ITAT Gujarat
5/9/2002

GUJARAT TEA PROCESSORS & PACKERS PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITR/146/1989ITAT Gujarat
5/9/2002

S.DAVE & CO. vs C.I.T.

ITR/155/1988ITAT Gujarat
5/9/2002

M/S. GENERAL FINANCE CO. AND ANR. vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNJAB

CRIMINAL APPEAL No. 442/1994ITAT SC

2 Judges

4/9/2002

USHA FERTILIZERS vs COMMISSIONER OF INCOME-TAX

ITR/42/1987ITAT Gujarat
29/8/2002

COMMISSIONER OF INCOME-TAX vs RANGRAJ KESHUMAL

ITR/186/1990ITAT Gujarat
29/8/2002

COMMISSIONER OF INCOME TAX vs AMORA CHEMICALS PVT. LTD.

ITR/79/1988ITAT Gujarat
28/8/2002

COMMISSIONER OF INCOME TAX DEL vs GULSHAN KUMAR THR. LR'S

ITA - 89 / 2002ITAT Delhi
21/8/2002

COMMISSIONER OF INCOME TAX IX vs KISHAN LAL H.U.F.

ITA/155/2002ITAT Delhi
21/8/2002

COMMISSIONER OF INCOME TAX DEL vs TEK CHAND

ITA/154/2002ITAT Delhi
21/8/2002

COMMISSIONER OF INCOME TAX DEL vs GOLD TEX FURNISHING INDUSTRIES

ITA/80/2002ITAT Delhi
21/8/2002

DIRECTOR OF I.T. vs BHARAT KALYAN PRATISHTHAN

ITA - 189 / 2002ITAT Delhi
16/8/2002

COMMISSIONER OF INCOME TAX vs EICHER GOODEARTH LTD.

ITA - 8 / 2002ITAT Delhi
13/8/2002

THE COMMISSIONER OF INCOME TAX vs AMRATLAL DAHVABHAI PATEL(HUF)

ITA/359/1999ITAT Gujarat
7/8/2002

COMMISSIONER OF INCOME TAX vs GUJCHEM DISTILLERS INDIA LTD.

ITA/300/1999ITAT Gujarat
7/8/2002

COMMISSIONER OF INCOME TAX vs EIMCO ELECON (INDIA) LTD.

ITA/250/1999ITAT Gujarat
7/8/2002

COMMISSIONER OF INCOME TAX vs SAYAJI INDUSTRIES LTD.

ITA/299/1999ITAT Gujarat
7/8/2002

THE COMMISSIONER OF INCOME-TAX vs DR.RAMSWAROOP M. SHARMA

ITA/334/1999ITAT Gujarat
7/8/2002

THE C.I.T. vs UPNISHAD INVESTMENT P. LTD.

ITR/33/2000ITAT Gujarat
2/8/2002

COMMISSIONER OF INCOME TAX vs THOMSON PRESS INDIA LTD.

ITA - 48 / 2002ITAT Delhi
29/7/2002

COMMISSIONER OF INCOME TAX vs SAURASHTRA PACKAGING P LTD

ITR/65/1995ITAT Gujarat
26/7/2002

COMMISSIONER OF INCOME TAX vs ARVIND JEWELLERS

ITR/174/1989ITAT Gujarat
19/7/2002

AMBICA TRADERS vs COMMISSIONER OF INCOME TAX

ITR/45/1990ITAT Gujarat
19/7/2002

COMMISSIONER OF INCOME-TAX vs DIPAK CONSTRUCTION CO

ITR/249/1993ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

18/7/2002

COMMISSIONER OF INCOME-TAX vs VISHASHRIMALI L KUNVERJI

ITR/235/1993ITAT Gujarat
18/7/2002

COMMISSIONER OF INCOME TAX vs ARUNA MILLS LTD.

ITR/145/1986ITAT Gujarat
10/7/2002