Recent Judgments

COMMISSIONER OF WEALTH-TAX vs CHANDRAKANT GANDALAL

COMMISSIONER OF INCOME-TAX vs SARABHAI PVT. LTD.

COMMISSIONER OF INCOME-TAX vs SARABHAI PVT.LTD.

SARABHAI PRIVATE LTD. vs COMMISSIONER OF INCOME TAX

COMMISSIONR OF INCOME-TAX vs PANACHAND KHEMCHAND GANDHI (HUF)

COMMISSIONER OF WEALTH-TAX vs NAUTAM KANTABEN TRUST

INDUSTRIAL DEVLOPMENT CORPORATION vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME TAX, BHOPAL vs M/S. SHELLY PRODUCTS AND ANR.

2 Judges

COLLECTOR OF CENTRAL EXCISE, BANGALORE vs M/S. ESCORTS MAHLE LTD

COMMNR. OF CENTRAL EXCISE, CALCUTTA vs M/S. PANDIT D.P. SHARMA

COMMISSIONER OF CENTRAL EXCISE, CALCUTTA vs M/S SHARMA CHEMICAL WORKS

COMMISSIONER OF WEALTH-TAX vs ASHOK RAJE GAEKWAD

PATEL FILTERS LTD. vs COMMISSIONER OF INCOME TAX

M/S.SREE NARAYANA CHANDRIKA TRUST vs COMMNR. OF GIFT TAX, KERALA

SIRHIND STEEL PVT.LTD. vs COMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs HOTEL SABAR PVT.LTD.

COMMISSIONER OF WEALTH TAX, HYDERABAD vs TRUSTEES OF HEH

5 Judges

STATE OF U.P. vs U.P.SALES TAX OFFICERS GRADE II ASSN

DORAISWAMY RAJU D. M. DHARMADHIKARI.

COMMNR.OF WEALTH TAX, HYDERABAD vs TRUSTEES OF HEH

CJI. R.C. LAHOTI B.N. AGRAWAL S.B. SINHA

CIT vs ASHA GULATI

COMMISSIONER OF INCOME TAX vs O.L. OF SAURASHTRA IRON FOUNDARY & STEEL WORKS (P) LTD

COMMISSIONER OF INCOME-TAX vs ROHIT MILLS LTD.

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S.MARKFED VANASPATI &ALLIED INDUSTRIES

COMMISSIONER OF INCOME TAX vs MEHSANA DISTRICT CO.OP.MILK PRODUCERS UNION LTD.

HONOURABLE MR. JUSTICE R.K.ABICHANDANI,HONOURABLE MR. JUSTICE K.M.MEHTA

COMMISSIONER OF INCOME TAX vs ATUL PRODUCTS LTD.

ASSISTANT COMMISSIONER OF INCOME TAX vs SAURASHTRA KUTH STOCK EXCHANGE LTD.

COMMNR. OF CENTRAL EXCISE vs M/S. G. DAYARAM & CO

POLYGLASS ACRYLIC MANUFACTURING CO.LTD. vs COMMNR. OF CUSTOMS

COMMISSIONER OF INCOME TAX vs NAVDEEP INVESTMENT PVT.LTD.

COLLECTOR OF CENTRAL EXCISE, NEW DELHI vs GURU NANAKK REFREGERATION CORPN