Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,886 total)
LALLUBHAI JOGIBHAI PATEL vs COMMISSIONER OF WEALTH-TAX
WTR/54/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NARESH TEXTILES
ITR/41/1992ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs RAMESHCHANDRA KESHAVLAL
WTR/26/1993ITAT Gujarat
INDIA AGENCIES (REGD).,BANGALORE vs ADDL.COMNR.OF COMMERCIAL TAXES,BANGALORE
C.A. No.-001922-001922 - 1999ITAT SC
S.N.VARIAVA DR.AR.LAKSHMANAN S.H.KAPADIA
THE COMMISSIONER OF INCOME TAX, PANAJI GOA. vs M/S ARM ENGINEERS, VASCO DA GAMA,GOA.
TXA/34/2004ITAT Bombay
COMMISSIONER OF INCOME TAX vs LAXMI TALKIES,
ITR/40/1992ITAT Gujarat
C.I.T.UDAIPUR vs INDUSTHAN ZINK LTD. UDAIPUR
ITA/26/2000ITAT Rajasthan
RAJESH BALIA,DINESH MAHESHWARI
M/S. JYOTI LIMITED vs THE COMMISSIONER OF INCOME TAX
ITR/2/1992ITAT Gujarat
C I T vs M/S HINDUSTAN ZINC LIMITED
ITA/29/1999ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs SAMIR J. THAKORE
WTR/38/1991ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ADVANCE CONSRUCTION CO.PVT. LTD.
ITR/34/1992ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME-TAX vs S. C. SHAH & OTHERS
ITR/241/1991ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX vs AVANIBEN B. KINARIWALA
ITA/223/1998ITAT Gujarat
COMMISSIONER OF INCOME TAX vs PRADIP J. KINARIWALA
ITA/220/1998ITAT Gujarat
COMMISSIONER OF INCOME TAX vs PRASHANTBHAI J. KINARIWALA
ITA/119/1998ITAT Gujarat
COMMISSIONER OF INCOME TAX vs STELLABEN D/O.JIVANLAL KINARI-WALA
ITA/219/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs DILIPBHAI J. KINARIWALA
ITA/130/1998ITAT Gujarat
COMMISSIONER, TRADE TAX, U.P. vs M/S. D.S.M. GROUP OF INDUSTRIES
CIVIL APPEAL No. 6635/2003ITAT SC
2 Judges
THE COMMISSIONER OF INCOME TAX vs M/S SUPREME GRAPHICS CREATIONS PVT.LTD. and ANR.
TXA/4/2002ITAT Bombay
JETHMAL F.SONI vs ASSTT.COMMISSIONER OF INCOME TAX and ANR
WP/2788/2004ITAT Bombay
HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE R.M. LODHA
COMMISSIONER OF INCOME-TAX vs JUPITER CONSTN. CO.
ITR/236/1991ITAT Gujarat
MIHIR TEXTILES LTD vs COMMISSIONER OF INCOME-TAX
ITR/207/1991ITAT Gujarat
JETHMAL F. SONI vs ASST.COMMISSIONER OF INCOME TAX AND ANR.
WP/2848/2004ITAT Bombay
HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SHRI JUSTICE R.M. LODHA
COMMISSIONER OF INCOME-TAX vs P PRAVIN & CO
ITR/186/1991ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ADVANCE CONSTRUCTION CO. P. LTD.
ITR/175/1991ITAT Gujarat
EMMERICH JAEGAR vs COMMISSIONER OF INCOME-TAX
ITR/192/1991ITAT Gujarat
M/S. GEM GRANITES vs COMMNR. OF INCOME TAX, TAMIL NADU
C.A. No.-000319-000319 - 2004ITAT SC
NEENA KAPOOR vs ACIT CIRCLE 15(1)
ITA/633/2004ITAT Delhi
ASHOK SOI vs COMMR OF INCOME TAX
ITA-48/2000ITAT Delhi
ESCORTS LTD. vs COMMNR. OF CENTRAL EXCISE DELHI -II
C.A. No.-007310-007312 - 2003ITAT SC