Recent Judgments

SOUTHERN AGRIFURANE INDUSTRIES LTD. vs COMMERCIAL TAX OFFICER

M/S. UDAYANI SHIP BREAKERS LTD. vs COMMNR.OF CUSTOMS &CENTRAL EXCISE,RAJKOT

M/S. O.K. PLAY (INDIA) LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

COMMISSIONER OF INCOMET TAX DE vs M/S D.C.M. LTD. NEW DELHI

COMMISSIONER OF INCOME-TAX vs RAINBOW INDUSTRIES PVT LTD

COMMISSIONER OF INCOME TAX vs HYNOUP FOOD & OIL IND. PVT.LTD

M/S. O.K. PLAY (INDIA) LTD. vs COMMNR. OF CENTRAL EXCISE DELHI-III

COMMISSIONER OF INCOME TAX vs SUPER CAST ALLOY FOUNDRIES LTD

COMMISSIONER OF INCOME-TAX vs SIF STEEL LTD.

COMMISSIONER OF INCOME TAX vs KOHINOOR FLOUR MILLS PVT.LTD.

COMMISSIONER OF INCOME TAX, MUMBAI vs D.P. SANDU BROS. CHEMBUR (P) LTD.

3 Judges

COMMNR. OF INCOME TAX, MUMBAI vs D.P. SANDU BROS CHEMBUR (P) LTD

M. JANARDHANA RAO vs JT. COMMNR. OF INCOME TAX

M/S. MANGALORE GANESH BEEDI WORKS vs COMMNR. OF INCOME TAX, MYSORE

COMMNR.OF SALES TAX, DELHI &ORS vs M/S.SHRI KRISHNA ENGG. CO

S.N. VARIAVA DR. AR. LAKSHMANAN S.H. KAPADIA

COMMISSIONER OF INCOME TAX vs DINESH MILLS LTD.

COMMISSIONER OF INCOME TAX vs PROFESSIONAL INFORMATION SYSTEMS & MANAGEMENT

COMMISSIONER OF INCOME TAX vs I G GANDHI SILK MILLS LTD.

M/S.DAGINA vs DY.C.I.T.

COMMISSIONER OF INCOME-TAX vs GURJAR SUTHAR PRAGATI MANDAL

KRISHNA KESHAV LABORATORIES LIMITED vs COMMISISONER OF INCOME-TAX

COMMISSIONER OF INCOME-TAX vs RUTESHBHAI K. BHATT

COMMISSIONER OF INCOME-TAX vs SAURASHTRA CEMENT & CHEMICAL INDUSTRIES LTD.

COMMISSIONER OF CENTRAL EXCISE vs M/S.ESWARAN & SONS ENGRS. LTD

SHETH CONSTRUCTION CO. vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMISSIONER OF INCOME-TAX vs MAYUR FOUNDATION

COMMISSIONER OF INCOME-TAX vs RAVINDRA CHANDULAL SHAH

COMMISSIONER OF INCOME-TAX vs PEASS INDUSTRIAL ENGG.PVT.LTD.

S.R. KOSHTI vs COMMISSIONEER OF INCOME-TAX

COMMISSIONER OF INCOME TAX vs M/S. KASHIRAM OMPRAKASH