Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,853 total)
VARELI TEXTILE INDUSTRIES vs COMMISSIONER OF INCOME-TAX
ITR/101/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L
ITA - 9 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L
ITA - 8 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L
ITA - 4 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L
ITA - 3 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L
ITA - 23 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L
ITA - 22 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L
ITA - 2 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L
ITA - 17 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS PVT. LTD.
ITA - 16 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S JAGAT NOVEL EXHIBITORS P.L
ITA - 10 / 2006ITAT Delhi
M/S MUGAT DYING & PRINTING MILLS vs ASSISTANT COMMISSIONER OF INCOME-TAX
TAXAP/194/2003ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
M/S MUGAT DYING & PRINTING MILLS vs A.C.I.T.
TAXAP/193/2003ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MS. JUSTICE HARSHA DEVANI
SHREE SHANTINATH SILK INDUSTRIES vs A.C.I.T.
TAXAP/8/2004ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD
ITR/99/1995ITAT Gujarat
COMMNR. OF CENTRAL EXCISE, RAIPUR vs M/S. HIRA CEMENT
C.A. No.-004424-004424 - 2004ITAT SC
SANDVIK ASIA LTD. vs COMMNR.OF INCOME TAX-I, PUNE
C.A. No.-001337-001340 - 2005ITAT SC
COMMISSIONER OF INCOME TAX vs KASHIRAM TEXTILE MILLS PVT. LTD.
ITR/39/1995ITAT Gujarat
NEW SORATHIA ENGINEERING CO., vs COMMISSIONER OF INCOME-TAX
ITR/89/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX TDS vs M/S KRISHNA CONTINENTAL LTD.
ITA - 68 / 2006ITAT Delhi
M/S. MOTOR INDUSTRIES CO. LTD. vs COMMNR. OF CENTRAL EXCISE, AURANGABAD
C.A. No.-004391-004392 - 2000ITAT SC
COMMISSIONER OF INCOME TAX vs NAVDEEP INVESTMENTS PVT LTD
ITR/151/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs GUAJRAT TEA DEPOT CO.
ITR/93/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs INDUSTRIAL MACHINERY MFG.PVT. LTD.
ITR/96/1995ITAT Gujarat
COMMISSIOENR OF INCOME-TAX vs VIKRANT CRIMP-ERS
ITR/91/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NAVDEEP INVESTMENT(P) LTD.
ITR/88/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs JAMJODHPUR LOHANA MAHAJAN
ITR/90/1995ITAT Gujarat
G S NANJEE & SONS vs COMMISSIONER OF INCOME TAX
ITR/87/1995ITAT Gujarat
SMT. HARSHA H. SHAH vs COMMISSIONER OF INCOME TAX and ORS.
WP/3025/1991ITAT Bombay
HON'BLE SHRI JUSTICE R.M. LODHA, HON'BLE SHRI JUSTICE ANOOP V. MOHTA
HARSIDH SPECIFIC FAMILY TRUST vs COMMISSIONER OF INCOME TAX
ITR/62/1995ITAT Gujarat