Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,854 total)

JASHAN TEXTILE MILLS PVT. LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX 4(2), MUMBAI

WP/3152/2005ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

28/2/2006

INDOCHEMELECTRONIC vs ADDL. COLLECTOR OF CUSTOMS, A.P

C.A. No.-001273-001273 - 2006ITAT SC
24/2/2006

THE COMMISSIONER OF INCOME TAX vs SEDCO FOREX INTERNATIONAL

ITA/59/2003ITAT Uttarakhand
23/2/2006

THE COMMISSIONER OF INCOME TAX vs SEDCO FOREX INTERNATIONAL

ITA/62/2003ITAT Uttarakhand
23/2/2006

COMMISSIONER OF INCOME TAX vs GRAPHIC ERA EDUCATIONAL SOCIETY

ITA/17/2004ITAT Uttarakhand
22/2/2006

THE COMMISSIONER OF INCOME TAX vs M/S HUGHES SERVICE

ITA/550/2001ITAT Uttarakhand
21/2/2006

COMMISSIONER OF INCOME TAX DEHRADUN vs M/S KESHI BUILDERS

ITA/45/2006ITAT Uttarakhand
21/2/2006

ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/182/2004ITAT Uttarakhand
21/2/2006

ENSCO MARITIME LTD.HOWARD WINSTON POE JR vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/197/2004ITAT Uttarakhand
20/2/2006

ENSCO MARITIME LTD AS AGENT DAVID MORGAN SANDERS vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/192/2004ITAT Uttarakhand
20/2/2006

ENSCO MARITIME LTD.AS AGENT PIETER PAKPAHAN vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/190/2004ITAT Uttarakhand
20/2/2006

COMMISSIONER OF INCOME TAX vs M/S VARDHMAN POLYTEX LTD

ITA/44/2004ITAT Punjab & Haryana
20/2/2006

COMMISSIONER OF INCOME TAX vs J H PARABIA(TRANSPORT)P.LTD.

ITR/112/1995ITAT Gujarat
16/2/2006

COMMISSIONER OF INCOME TAX vs REWASHANKER A KOTHARI

ITR/142/1995ITAT Gujarat
16/2/2006

COMMISSIONER OF INCOME-TAX vs DAMODAR POLYFAB PVT LTD

ITR/104/1995ITAT Gujarat
16/2/2006

C.I.T. vs BHADRA INVESTMENT PVT. LTD. (IVL)

ITR/14/2003ITAT Gujarat
15/2/2006

C.I.T. vs BANAS INVESTMENT PVT. LTD.

ITR/31/2003ITAT Gujarat
15/2/2006

C.I.T. vs RAPTI INVESTMENT PVT.LTD.(IVL)

ITR/18/2003ITAT Gujarat
15/2/2006

C.I.T. vs SINDHU INVESTMENT P.LTD.(IVL)

ITR/19/2003ITAT Gujarat
15/2/2006

C.I.T. vs TUNGBHADRA INVESTMENT PVT.LTD.

ITR/33/2003ITAT Gujarat
15/2/2006

C.I.T. vs RUPA INVESTMENT P.LTD.(IVL)

ITR/13/2003ITAT Gujarat
15/2/2006

C.I.T. vs VENGANGA INVESTMENT PVT. LTD.

ITR/17/2003ITAT Gujarat
15/2/2006

C.I.T. vs CHINAB INVESTMENT PVT. LTD.

ITR/29/2003ITAT Gujarat
15/2/2006

C.I.T. vs BHIMA INVESTMENT PVT. LTD.

ITR/32/2003ITAT Gujarat
15/2/2006

C.I.T. vs BEAS INVESTMENT PVT. LTD.

ITR/34/2003ITAT Gujarat
15/2/2006

COMMISSIONER OF INCOME-TAX vs CADILA CHEMICALS PVT LTD

ITR/109/1995ITAT Gujarat
15/2/2006

M/S. NORTH WEST SWITCHGEAR LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

C.A. No.-000553-000554 - 2001ITAT SC
14/2/2006

COMMISSIONER OF INCOME TAX vs ARVIND JEWELLERS,

ITR/128/1995ITAT Gujarat
10/2/2006

COMMISSIONER OF INCOME TAX vs M/S UBEROI SONS MACHINES LTD.

ITA - 157 / 2006ITAT Delhi
8/2/2006

COMMISSIONER OF INCOME TAX vs M/S UBEROI SONS MACHINES LTD.

ITA - 151 / 2006ITAT Delhi
8/2/2006