Recent Judgments

ENSCO MARITIME LTD.AS AGENT OF JACK WAYNE BAILEY vs COMMISSIONER OF INCOME TAX DEHRADUN

SEDCO FOREX INT.DRILLING AGENT MR. JOHN LAIRD vs THE COMMISSIONER OF INCOME TAX and ANR

ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN

SEDCO FOREX INT. DRILLING AGENT MR. KEITH STEVENS vs THE COMMISSIONER OF INCOME TAX and ANR

COMM. OF INCOME TAX DEHRADUN vs READING and BATES EXPLORATION CO. AS AGENT OF MACFAR

SATADHAR ENTERPRISES vs COMMISSIONER OF INCOME-TAX

SUPERB MINERALS PRIVATE LTD. vs INCOME TAX OFFICER RANGE-2(1), NASHIK AND ORS.

COMMISSIONER OF INCOME TAX vs PRATIBHA SYNTEX LTD.

DADASAHEB NARAYANRAO MANMADKAR vs THE INCOME TAX OFFICER AND ANR.

DADASAHEB NARAYANRAO MANMADKAR vs THE INCOME TAX OFFICER AND ANR.

DADASAHEB NARAYANRAO MANMADKAR vs THE INCOME TAX OFFICER AND ANR.

C I T JODHPUR vs SHRI SC SETHI

COMMNR. OF CENTRAL EXCISE, NEW DELHI vs LIFELONG APPLIANCES LTD

PUMA AYURVEDIC HERBAL (P) LTD. vs COMMNR., CENTRAL EXCISE, NAGPUR

THE COMMISSIONER OF INCOME TAX vs HUGHES SERVICE PVT. LTD.

COMMISSIONER INCOME TAX vs HUGHES SERVICE

M/S HUGHES SERVICES PVT. LTD. vs THE COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX vs HUGHES SERVICE PVT. LTD.

atlas copeo (india) limited vs v.s. samuel assistant commissioner of income-tax,range 4 (1),mum.

HON'BLE SHRI JUSTICE R.M. LODHA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

SEDCO FOREX INTERNATIONAL DRILLING vs THYE COMMISSIONER OF INCOME TAX

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX and ORS vs ATWOOD OCEANICS INTL,

READING and BATES EXPLORATION CO. vs THE COMMISSIONER OF INCOME TAX

SEDCO FOREXINT.DRILLING INC.AGENT MR.MICHAEL TIMM vs THE COMMISSIONER OF INCOME TAX, DEHRADUN AND ANR.

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX and ANR

ARB INC. vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs KAILASH INVESTMENT PVT.LTD.

COMMISSIONER OF INCOME-TAX vs KARAMCHAND PREMCHAND PVT LTD

COMMISSIONER OF INCOME TAX vs MALLIKA SARABHAI TRUST NO.31

JASHAN TEXTILE MILLS PVT. LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX 4(2)

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR